High Courts28 Jan 1985
Mool Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 710 : (1985) 1 CurLJ 638
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,015 of 4,611
High Courts28 Jan 1985
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 650
High Courts28 Jan 1985
Baldev Kumar Arora and another Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0019
High Courts25 Jan 1985
Gurmit Singh Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0096
High Courts25 Jan 1985
Swinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 556
High Courts25 Jan 1985
Amar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 532 : (1985) 2 CurLJ 596
High Courts25 Jan 1985
Bhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 688
High Courts24 Jan 1985Allowed
Attar Chand Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Criminal) 211
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439, 482Penal Code, 1860 (IPC) — Section 109, 120B, 467, 468, 471
High Courts24 Jan 1985
Krishan Chand and others Vs Sadhu and others
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0088
High Courts24 Jan 1985
Kapur Singh Vs Karnail Singh and others
Punjab And Haryana At Chandigarh · (1985) PLJ 270 : (1986) RRR 552
High Courts24 Jan 1985
Raj Kumar and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0032
High Courts24 Jan 1985
Kartar Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0022
High Courts23 Jan 1985Allowed
Surjit Ram Vs Municipal Committee, Kurali
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0110
Punjab Municipal Act, 1911 — Section 62
High Courts23 Jan 1985
Ram Sarup (deceased) by his L.Rs. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 193 : (1985) PLJ 165 : (1985) RRR 633
High Courts23 Jan 1985
Ajmer Singh Vs Superintendent, District Jail, Hoshiarpur
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0043
High Courts22 Jan 1985
Mahant Sant Sarup and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0087
High Courts22 Jan 1985
Dula Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0083
High Courts22 Jan 1985
Ludhiana Improvement Trust Vs Hari Shankar
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 112 : (1985) 1 CurLJ 324 : (1985) PLJ 234 : (1986) RRR 540
High Courts22 Jan 1985Dismissed
State of Punjab and Others Vs Tejbir Singh
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 181
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 8Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 116, 21, 21(1), 34, 35
High Courts22 Jan 1985Dismissed
Amrik Singh Bhalla Vs Lakhwinder Kaur
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0008
Hindu Marriage Act, 1955 — Section 25