High Courts17 Jan 1985
Mahabir Parshad died By His L.Rs. Vs Punjab Saltpetre Refinery Private Ltd.
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 316 : (1985) PLJ 175 : (1985) RRR 643
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,017 of 4,611
High Courts17 Jan 1985
Garg Masala Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0018
High Courts17 Jan 1985
Ashok Kumar Mittal Vs Lakhmi Chand and others
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0017
High Courts16 Jan 1985Dismissed
Dr. Rishi Dev Anand Vs The State of (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0121
Penal Code, 1860 (IPC) — Section 376
High Courts16 Jan 1985
Ajaib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 558
High Courts16 Jan 1985
Samriti Sharma Vs Chander Kumar Sharma
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0090
High Courts16 Jan 1985
Jagadhri Electric Supply and Industrial Co. Vs The Haryana State Electricity Board, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1985 P&H 103
Constitution of India, 1950 — Article 19(1), 31(2), 31(2A)Electricity (Amendment) Act, 1959 — Section 6(6)Electricity Act, 1910 — Section 5, 6, 6(5A), 7
High Courts16 Jan 1985
Hoshiara and others Vs Lakshmi Narain and others
Punjab And Haryana At Chandigarh · (1985) PLJ 217 : (1986) RRR 535
High Courts16 Jan 1985
Maghar Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 434 : (1985) ILR (P&H) 111 : (1985) PLJ 159 : (1985) RRR 631
High Courts16 Jan 1985
Puran alias Ranbir alias Dhuria Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0057
High Courts16 Jan 1985
State of Punjab Vs Ram Lal
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0036
High Courts16 Jan 1985
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 519
High Courts16 Jan 1985Dismissed
Punjab State Electricity Board Vs Subhash Chander Khurana
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 172
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts15 Jan 1985Dismissed
Smt. Raj Rani Vs Niranjan Dass Manocha
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Jan 1985Dismissed
State of Haryana Vs The Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0109
Employees State Insurance Act, 1948 — Section 75
High Courts15 Jan 1985
Rishi Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 560
High Courts15 Jan 1985
Gurdev Singh Vs Paras Ram and another
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 385 : (1985) PLJ 315 : (1986) RRR 568
High Courts15 Jan 1985
Surja Ram Vs Vakil Chand anr.
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0068
High Courts15 Jan 1985
Punjab State Vs Hakam Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 86 : (1985) PLJ 94 : (1985) RRR 395
High Courts15 Jan 1985Dismissed
New India Assurance Co. Ltd. Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 462