High Courts09 Jan 1985
Jagrup Singh Vs Naib Tehsildar (Sales) Sirsa
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 481 : (1985) PLJ 342 : (1985) RRR 304
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,019 of 4,611
High Courts08 Jan 1985
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0094
High Courts08 Jan 1985
Kartar Singh Lambardar . Vs State of Haryana .
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 241 : (1985) PLJ 100 : (1986) RRR 283
High Courts08 Jan 1985
Surjan Singh Vs Gurdev Kaur and others
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 282 : (1986) 1 LLR 418 : (1985) PLJ 611 : (1985) Rent LR 188 : (1985) RRR 36
High Courts08 Jan 1985
Dalip Singh alias Daljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0010
High Courts08 Jan 1985
Suresh Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 673
High Courts08 Jan 1985Allowed
The Jaipur Udyog Limited Vs Jullundur Improvement Trust, Jullundur and another
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0007
High Courts07 Jan 1985Allowed
Smt. Kanta Devi and others Vs Chinder Singh
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 378
High Courts07 Jan 1985
Kabla Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 670
High Courts07 Jan 1985
Sobha Vs Gram Panchayat village Poharka
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 63 : (1985) PLJ 92 : (1985) RRR 390
High Courts07 Jan 1985Allowed
Har Parshad and others Vs Ram Sahai and others
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts06 Jan 1985
Wassan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0034
High Courts04 Jan 1985
Bachni Devi Vs Sale Officer, Asstt.Registrar, Co-op.Societies, Samrala
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 589 : (1985) PLJ 123 : (1985) RRR 411
High Courts21 Dec 1984Allowed
Mrs. Raj Chopra and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1985) ACJ 85 : (1985) ACJ 719
Motor Vehicles Act, 1939 — Section 110A
High Courts21 Dec 1984
Harbans Kaur and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1985) 1 ACC 256
Motor Vehicles Act, 1939 — Section 110A
High Courts21 Dec 1984
Ram Saran Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) CriLJ 941 : (1985) 1 RCR(Criminal) 166
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433APenal Code, 1860 (IPC) — Section 302
High Courts21 Dec 1984
Gurjit Singh Randhawa Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 162 : (1985) 2 ILR (P&H) 157
High Courts21 Dec 1984Allowed
Raj Chopra and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1985) ACJ 85 : (1985) ACJ 719
Motor Vehicles Act, 1939 — Section 110A, 110A(1)
High Courts21 Dec 1984
Lashkar Singh Vs State Punjab and others
Punjab And Haryana At Chandigarh · (1986) 1 LLR 522 : (1985) PLJ 503 : (1985) Rent LR 269 : (1985) RRR 481
High Courts20 Dec 1984Dismissed
Inderjit Kaur Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 507