High Courts17 Dec 1984

Bakhsho Vs Pakhar Singh and Another

Punjab And Haryana At Chandigarh · AIR 1985 P&H 322 : (1985) 2 ILR (P&H) 152 : (1985) 88 PLR 259

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Limitation Act, 1963 — Section 14, 5