High Courts06 Dec 1984Dismissed
Daram Pal Vs Janki Nath Sharma
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0006
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,022 of 4,611
High Courts05 Dec 1984
Kailash Rani Vs Sh.Mohinder Lal
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 207
High Courts05 Dec 1984
Balwant Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 19 : (1985) PLJ 102 : (1985) RRR 347
High Courts05 Dec 1984
Narpat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 130 : (1985) PLJ 221 : (1986) RRR 665
High Courts05 Dec 1984
Ravinder kaur Vs Gurmit Singh and Others
Punjab And Haryana At Chandigarh · (1985) CriLJ 601 : (1985) 2 ILR (P&H) 68 : (1985) 88 PLR 34 : (1985) 1 RCR(Criminal) 173
Criminal Procedure Code, 1973 (CrPC) — Section 182, 397, 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 494, 495
High Courts04 Dec 1984Allowed
Shri Nand Kishore Vs Shri Jagdish Chander Jain
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 250
Registration Act, 1908 — Section 2(7)
High Courts04 Dec 1984
Mahant Sant Sarup Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) CriLJ 1073 : (1985) 1 RCR(Criminal) 200
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 148, 149, 380, 448, 452
High Courts04 Dec 1984
S.Mohinder Singh Saianwala Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0041
High Courts04 Dec 1984
Bhagwan Singh Vs Chief Judicial Magistrate, Rupnagar and others
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0039
High Courts04 Dec 1984
I.S.Verma Vs Harbhajan Singh Kalra
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0014
High Courts03 Dec 1984
Ram Lubhaya and ors. Vs Ravinder Nath
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 701
High Courts03 Dec 1984
Kachauli Co-op. Garden Society Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 27 : (1985) PLJ 311 : (1985) RRR 468
High Courts30 Nov 1984
Usha Aggarwal and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 279
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts30 Nov 1984Allowed
Tarsem Lal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0057
High Courts30 Nov 1984
Nanhu and another Vs Krishan Lal and others
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 229 : (1986) 1 LLR 448 : (1985) PLJ 608 : (1985) RRR 504
High Courts30 Nov 1984Dismissed
Narain Singh and others Vs Viru and others
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0004
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts29 Nov 1984
Central Bank of India Vs B.K. Nayar and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 161
Contract Act, 1872 — Section 133, 134, 135, 139, 145
High Courts29 Nov 1984
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0027
High Courts29 Nov 1984
Harbans Kaur and Others Vs Nasib Singh and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 437
High Courts28 Nov 1984
Prabha Khanna Vs Satish Chandra Gupta
Punjab And Haryana At Chandigarh · AIR 1985 P&H 191 : (1985) 2 ILR (P&H) 140
General Clauses Act, 1897 — Section 9(1)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(I)