COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,024 of 4,611

High Courts19 Nov 1984

Dharam Pal and Others Vs Ganesh Dass and Others

Punjab And Haryana At Chandigarh · AIR 1985 P&H 140 : (1985) 1 ILR (P&H) 297 : (1985) 82 PLR 379

Pepsu Tenancy and Agricultural Lands (Second Amendment) Act, 1956 — Section 7Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7Punjab Tenancy Act, 1887 — Section 2

High Courts19 Nov 1984

Dharam Vir Vs Vinod Mahajan and Others

Punjab And Haryana At Chandigarh · AIR 1985 P&H 169 : (1985) 1 ILR (P&H) 431 : (1985) 2 RCR(Rent) 105

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)

High Courts16 Nov 1984Dismissed

Harbhajan Kaur Vs Manmohan Singh and others

Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 351

High Courts16 Nov 1984Allowed

Tota Ram Vs Duli Chand and others

Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 256

High Courts16 Nov 1984

Barkat Singh and Others Vs Hans Raj Pandit, Driver and Others

Punjab And Haryana At Chandigarh · AIR 1985 P&H 263 : (1985) 2 ILR (P&H) 115

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 10, Order 13 Rule 11, Order 13 Rule 2, Order 13 Rule 3Motor Vehicles Act, 1939 — Section 110, 110A, 110B, 110C, 110DPunjab Motor Accidents Claims Tribunal Rules, 1964 — Rule 20

High Courts14 Nov 1984

Shiromani Gurdwara Parbandhak Committee Vs Jalaur Singh and Another

Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 110

Criminal Procedure Code, 1973 (CrPC) — Section 193(2), 409Punjab Courts Act, 1918 — Section 21, 21(2), 24Sikh Gurdwaras Act, 1925 — Section 12(10)

High Courts14 Nov 1984

Shiromani Curdwara Parbandhak Committee, Amritsar Vs Jalaur Singh and Another

Punjab And Haryana At Chandigarh · AIR 1985 P&H 203

Criminal Procedure Code, 1973 (CrPC) — Section 193(2), 409Punjab Courts Act, 1918 — Section 21(2), 24Sikh Gurdwaras Act, 1925 — Section 12(10)

High Courts14 Nov 1984

Harduari Lal and others Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) PLJ 1 : (1985) RRR 534

High Courts14 Nov 1984

Rattan Vs State of Haryana

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0026

High Courts14 Nov 1984

Balbir Kaur Vs Ajit Singh

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 138

High Courts14 Nov 1984

Dev Paul Advocate Vs Madan Gopal, A.S.I.and anr.

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0007

High Courts13 Nov 1984

Bohar Singh, Life Prisoner Borstal Jail, Faridkot Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 135

High Courts13 Nov 1984

Mahabir Parshad Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 700

High Courts13 Nov 1984

Bhagwan Dass and anr. Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 50

High Courts13 Nov 1984

Gurbachan Singh Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0012

High Courts13 Nov 1984

G.L. Nagpal Vs M.P. Raizada and Others

Punjab And Haryana At Chandigarh · (1985) 1 ACC 281 : (1986) ACJ 517

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts12 Nov 1984Dismissed

M/s Rama Krishana Rice Mills, Sultanpur Lodhi Vs Municipal Committee, Sultanpur Lodhi and another

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0069

Punjab Municipal Act, 1911 — Section 84, 86

High Courts12 Nov 1984Allowed

Oswal Woollen Mills Ltd. and Another Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1985) 5 ECR 351 : (1984) 18 ELT 694 : (1985) 2 ILR (P&H) 52

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 10, 111, 122, 129

High Courts12 Nov 1984

Ram Niwas Yadav Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 162

High Courts12 Nov 1984

Tara Singh and anr. Vs Balbir Singh

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 309