High Courts31 Oct 1984
Devinder Dev Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 67
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,026 of 4,611
High Courts31 Oct 1984
Gurdial Singh Vs Ram Pal and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 217 : (1985) PLJ 139 : (1985) RRR 421
High Courts31 Oct 1984
Dev Balbir Singh Sandhu Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 473
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 203, 204
High Courts30 Oct 1984
Court of its own Motion Vs Ram Lubhaya and Another
Punjab And Haryana At Chandigarh · (1985) CriLJ 896 : (1985) 1 ILR (P&H) 428
Penal Code, 1860 (IPC) — Section 361, 363, 511Probation of Offenders Act, 1958 — Section 12, 4
High Courts30 Oct 1984
Ran Singh Vs Chief Sales Commissioner, Rehabilitation Deptt. Jullundur and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 176
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 3
High Courts30 Oct 1984
Narain Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0041
High Courts30 Oct 1984Allowed
Surjit Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 100 : (1985) 87 PLR 89
Industrial Disputes Act, 1947 — Section 25FFPunjab Co-operative Societies Act, 1961 — Section 13, 13(7), 14(4)
High Courts30 Oct 1984Allowed
Surjit Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 100 : (1985) 87 PLR 89
Industrial Disputes Act, 1947 — Section 25FF
High Courts29 Oct 1984
Mulla and Another Vs Sub-Divisional Magistrate and Another
Punjab And Haryana At Chandigarh · (1985) CriLJ 654 : (1985) 1 RCR(Criminal) 154
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts29 Oct 1984
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0042
High Courts26 Oct 1984
Channa Singh Vs State or Punjab and anr.
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 150
High Courts23 Oct 1984Allowed
Mulkh Raj Vs Amar Nath and others
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 639
Transfer of Property Act, 1882 — Section 107
High Courts23 Oct 1984
Banwari Lal Vs Financial Commissioner (Taxation), Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 420 : (1985) 87 PLR 15
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 117(7)
High Courts23 Oct 1984
Fateh Singh Vs The Financial Commissioner, Haryana, Chandigarh and others
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0006
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 22
High Courts23 Oct 1984Dismissed
Subedar (Now Subedar Major) Banwari Lal Vs Financial Commissioner (Taxation) Punjab and others
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0002
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts22 Oct 1984Allowed
Inder Jit and others Vs The Ambala Bus Syndicate and others
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0060
High Courts22 Oct 1984
Mohinder Singh alias Gurbax Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0039
High Courts22 Oct 1984
Lakshmi Narain Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 233
High Courts22 Oct 1984
Phagwara Improvement Trust Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) PLJ 254 : (1985) RRR 433