High Courts15 Oct 1984
Rajesh Aggarwal Vs Maharshi Dayanand University, Rohtak and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 206
Constitution of India, 1950 — Article 14, 15, 15(4), 340
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,028 of 4,611
High Courts13 Oct 1984
Om Prakash and Others Vs Giri Raj Kishore and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 52
Central Sales Tax Act, 1956 — Section 15Haryana Rural Development Fund Act, 1983 — Section 2, 3(3), 4(5), 6, 6(1)Haryana Rural Development Fund Rules, 1984 — Rule 4(1), 4(2)
High Courts13 Oct 1984
Raj Kumar Vs Krishna Kumari and anr.
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 69
High Courts13 Oct 1984
Milkhi Vs Bhan Singh
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Criminal) 1
High Courts13 Oct 1984Allowed
Smt. Sita Devi Vs Chaman Lal and another
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 635 : (1985) 2 RCR(Rent) 357
Haryana Urban (Control of rent and Eviction) Act, 1973 — Section 13(2)(i)
High Courts12 Oct 1984
Gian Singh Vs Municipal Committee, Thanesar and others
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0011
High Courts11 Oct 1984
Balbir Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1985) 1 ACC 369
High Courts11 Oct 1984
Chander Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 327
High Courts11 Oct 1984
Samitra Dhawan and Others Vs Jaswant Singh and Another
Punjab And Haryana At Chandigarh · (1985) 2 ACC 463 : (1986) ACJ 530 : AIR 1985 P&H 177
High Courts11 Oct 1984
Pushpa Sawhney and Others Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 203 : (1986) ACJ 1032 : AIR 1985 P&H 153
Motor Vehicles Act, 1988 — Regulation 4
High Courts11 Oct 1984
Het Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 383
High Courts11 Oct 1984
Gobind Aluminium Works Vs Om Parkash Gupta
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0022
High Courts11 Oct 1984
Naib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0016
High Courts10 Oct 1984
Gurbax Singh Vs Bhajan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 172
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Oct 1984
Gram Panchayat Keharpura Vs Gram Panchayat Kohar
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 213 : (1985) ILR (P&H) 370 : (1985) PLJ 264 : (1985) RRR 117
High Courts07 Oct 1984Dismissed
Municipal Corporation Vs Shri Des Raj Paur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 86
Industrial Disputes Act, 1947 — Section 33C(2)Municipal Account Code, 1930 — Rule 17(1)Punjab Municipal Act, 1911 — Section 236, 240, 39, 39(1)
High Courts28 Sept 1984Allowed
Raghbir Kaur Vs Gurmej Singh
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0087
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts28 Sept 1984
Daljit Singh Vs Joginder Singh Sekhon
Punjab And Haryana At Chandigarh · AIR 1985 P&H 184 : (1984) 2 RCR(Rent) 482
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1)
High Courts28 Sept 1984Dismissed
New India Assurance Co. Ltd. Vs Swaran Kanta and Others
Punjab And Haryana At Chandigarh · (1987) 61 CompCas 483
Motor Vehicles Act, 1939 — Section 95
High Courts28 Sept 1984Dismissed
Indu Anand Vs The State (Union Territory)
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 413
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306(1), 306(2), 306(3)Penal Code, 1860 (IPC) — Section 201, 302, 304, 304A