High Courts22 Oct 1984
Mohinder Singh and Another Vs Kashmira Singh
Punjab And Haryana At Chandigarh · AIR 1985 P&H 215 : (1985) 2 ILR (P&H) 34
Limitation Act, 1963 — Article 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,027 of 4,611
High Courts19 Oct 1984Allowed
Smt. Uma Wanti Vs Ram Dayal
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts19 Oct 1984Dismissed
State Bank of Patiala Vs M/s Ram Chandra Mangal Chand, Bhiwani
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0009
High Courts19 Oct 1984Allowed
Basant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 407
Criminal Procedure Code, 1973 (CrPC) — Section 323, 326, 475Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34Terrorist Affected Areas (Special Courts) Act, 1984 — Section 10(4), 16, 16(1), 16(2), 8
High Courts18 Oct 1984
Basant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) CriLJ 1500 : (1985) 1 RCR(Criminal) 164
Criminal Procedure Code, 1973 (CrPC) — Section 10, 323, 326, 475Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34Terrorist Affected Areas (Special Courts) Act, 1984 — Section 10, 16, 8
High Courts18 Oct 1984
Megh Singh Vs Hoshiar Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 366 : (1985) PLJ 241 : (1985) RRR 418
High Courts18 Oct 1984
Gurdial Singh Vs Gobind Ram and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 214 : (1985) 1 ILR (P&H) 405 : (1986) 1 RCR(Rent) 575
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts18 Oct 1984
Milkhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0010
High Courts17 Oct 1984
Gurdip Singh Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 58 : (1985) 82 PLR 165
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Oct 1984
Ajmer Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 137 : (1985) 1 CurLJ 182
High Courts17 Oct 1984
Sampuran Singh Vs Haryana Financial Corporation
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 527 : (1985) ILR (P&H) 196 : (1985) PLJ 138 : (1985) RRR 418
High Courts17 Oct 1984
Union of India Vs Bhagirath and another
Punjab And Haryana At Chandigarh · (1985) PLJ 251 : (1985) RRR 429
High Courts17 Oct 1984
Mehal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CurLJ 186
High Courts17 Oct 1984
Gurmel Singh Vs Bharpur Kaur
Punjab And Haryana At Chandigarh · AIR 1985 P&H 147
Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Marriage Act, 1955 — Section 13
High Courts17 Oct 1984Dismissed
Jaswant Singh Vs Gurdarshan Singh Bedi and others
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 655 : (1984) 2 RCR(Rent) 662 : (1985) 1 RCR(Rent) 60 : (1985) 1 RCR(Rent) 192
High Courts16 Oct 1984Allowed
Bhagwant Kaur and Another Vs Uttam Chand and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 713
High Courts16 Oct 1984
Chandgi Ram and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0014
High Courts15 Oct 1984
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 98
High Courts15 Oct 1984
Dalbir Singh Vs Gopal Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 582 : (1984) RRR 193
High Courts15 Oct 1984
State of Punjab Vs Hans Raj
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 43