High Courts12 Nov 1984
Bikram Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 33 : (1985) PLJ 273 : (1985) RRR 441
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,025 of 4,611
High Courts12 Nov 1984
Des Raj Vs Commissioner, Jalandhar Division
Punjab And Haryana At Chandigarh · (1985) PLJ 185 : (1985) RRR 446
High Courts12 Nov 1984
State of Punjab Vs Tej Kaur
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 223 : (1985) PLJ 146 : (1985) RRR 426
High Courts12 Nov 1984
Oswal Wollen Mills Ltd. and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 88 : (1985) 4 ECC 81
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 122, 129
High Courts12 Nov 1984Dismissed
Rama Krishna Rice Mills Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 49
Punjab Municipal Act, 1911 — Section 61(1), 84, 86
High Courts12 Nov 1984
J.S.Parwana Vs State (Union Territory), Chandigarh
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0006
High Courts09 Nov 1984
Mehru Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 143
Civil Procedure Code, 1908 (CPC) — Section 141, 148Contract Act, 1872 — Section 74Punjab Security of Land Tenures Act, 1953 — Section 18, 18(4), 25, 9
High Courts07 Nov 1984Allowed
Amar Nath Vs Joginder Lal and another
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 346
High Courts07 Nov 1984
Chhailu Ram Vs Chandi Ram and others
Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0071
Evidence Act, 1872 — Section 137, 138
High Courts07 Nov 1984
Yash Pal Bhalla Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 218
High Courts07 Nov 1984
Bakhshish Singh Vs Divisional Dy.Director, Panchayat
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 49 : (1985) PLJ 99 : (1985) RRR 130
High Courts07 Nov 1984Dismissed
Barkha Ram Vs Balvinder Singh and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 40
Hindu Succession Act, 1956 — Section 29, 30, 31Punjab Security of Land Tenures Act, 1953 — Section 10A
High Courts07 Nov 1984
Chhota Singh Vs Gurdev Kaur alias Bhagti
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 294
High Courts07 Nov 1984Dismissed
Barkha Ram alias Pritam Vs Balvinder Singh and others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 40
Punjab Pre-emption Act, 1915 — Section 15(2)
High Courts06 Nov 1984
The State of Punjab and Another Vs Shri Gian Chand and Another
Punjab And Haryana At Chandigarh · (1985) 1 LLJ 535
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C
High Courts06 Nov 1984
Kala and Others Vs Suraj Bhan and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 159 : (1985) 2 ILR (P&H) 37
High Courts06 Nov 1984
Girdhari Lal Khanna Vs Bal Kishan Khullar
Punjab And Haryana At Chandigarh · AIR 1985 P&H 117
Contract Act, 1872 — Section 62
High Courts06 Nov 1984
Maninder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 46
High Courts06 Nov 1984
Rachhpal Singh Vs Gurdarshan Singh
Punjab And Haryana At Chandigarh · AIR 1985 P&H 299 : (1985) 2 ILR (P&H) 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2A
High Courts31 Oct 1984
Dev Dalvir Singh Sandhu, Advocate, Ropar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 473
Criminal Procedure Code, 1973 (CrPC) — Section 231