COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,023 of 4,611

High Courts28 Nov 1984

Ramo and Another Vs The Collector Land Acquisition Urban Estate and Others

Punjab And Haryana At Chandigarh · AIR 1985 P&H 183 : (1985) 2 ILR (P&H) 137

Civil Procedure Code, 1908 (CPC) — Section 141Land Acquisition Act, 1894 — Section 18, 53, 9

High Courts28 Nov 1984

Surinder Kumar Vs Inspector General of Prisons, Punjab and others

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0018

High Courts28 Nov 1984Dismissed

Agya Wati Vs Hira Singh and others

Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 376

High Courts26 Nov 1984Dismissed

Bhagwana Vs Savitri Devi and Others

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0019

High Courts23 Nov 1984

Man Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0052

High Courts23 Nov 1984

Hari Ram Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 404

High Courts23 Nov 1984

Rajinder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 253

High Courts23 Nov 1984

Vishwa Mitter Vs Amrik Singh

Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 51

High Courts23 Nov 1984Allowed

Charanjit Singh and others Vs Additional Director, Consolidation Punjab, Chandigarh and others

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0001

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(3)

High Courts22 Nov 1984Allowed

Om Parkash Vs Sharma Electric Company

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0074

Transfer of Property Act, 1882 — Section 53A

High Courts22 Nov 1984Dismissed

Captain R.K. Jairath and others Vs Shri K.S. Singla

Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 635

High Courts22 Nov 1984

Baldev Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0051

High Courts22 Nov 1984

Chander Bhan Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 36 : (1985) PLJ 320 : (1985) RRR 547

High Courts22 Nov 1984

Krishan Kumar and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 63 : (1986) 1 LLJ 104

Constitution of India, 1950 — Article 14, 16

High Courts21 Nov 1984Allowed

Madan Mohan Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 133 : (1985) 88 PLR 249

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 161, 162, 163, 165Prevention of Corruption Act, 1947 — Section 5(2), 5(3), 5(3A), 8

High Courts20 Nov 1984

Balbir Singh Vs The State of Haryana and Another

Punjab And Haryana At Chandigarh · AIR 1985 P&H 102

High Courts20 Nov 1984

New India Assurance Co. Ltd. Vs Jolly Engineers and Contractors (P) Ltd. and Others

Punjab And Haryana At Chandigarh · (1986) 59 CompCas 808 : (1985) 2 ILR (P&H) 126

Motor Vehicles Act, 1939 — Section 96(2)

High Courts20 Nov 1984

Jaswant Singh and another Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (1984) AICLR 714

High Courts20 Nov 1984Dismissed

Punjab State Vs Om Parkash and another

Punjab And Haryana At Chandigarh · (1984) 11 P&H CK 0010

High Courts19 Nov 1984Dismissed

Stephen Chemicals Ltd. Vs Delhi Cloth and General Mills Co. Ltd.

Punjab And Haryana At Chandigarh · (1987) 61 CompCas 355

Companies Act, 1956 — Section 483