High Courts28 Mar 1985
Narinder Singh Vs Anoop Singh and another
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 376 : (1985) PLJ 274 : (1986) RRR 554
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,007 of 4,611
High Courts28 Mar 1985
Bhajan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 322 : (1985) PLJ 372 : (1985) RRR 370
High Courts28 Mar 1985Allowed
The State of Punjab Vs Surinder Singh and another
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0002
Penal Code, 1860 (IPC) — Section 302
High Courts27 Mar 1985
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0020
High Courts27 Mar 1985
Iqbal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1985) CriLJ 1757 : (1985) 2 RCR(Criminal) 409
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 482
High Courts26 Mar 1985Dismissed
Inderjit Pal Vs Shanker
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 508
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15
High Courts26 Mar 1985
Mam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0030
High Courts26 Mar 1985
H.R. Aggarwal Vs Administrator, Municipal Committee, Sonepat
Punjab And Haryana At Chandigarh · AIR 1986 P&H 96 : (1985) 88 PLR 282
High Courts25 Mar 1985Dismissed
M/s. Jethu Mal Jiwan Ram Vs Gita Ram
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 379 : (1985) 1 RCR(Rent) 399
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12
High Courts25 Mar 1985
Madan Lal Vs State of Haryana .
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0045
High Courts25 Mar 1985
Parma Nand Vs Babu Ram
Punjab And Haryana At Chandigarh · AIR 1986 P&H 233
Limitation Act, 1963 — Section 30
High Courts22 Mar 1985Dismissed
Kashmir Chand Vs Bhagwan Dass and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 580 : (1986) 1 RCR(Rent) 276
High Courts22 Mar 1985Dismissed
Krishan Chand and another Vs Gobind Ram and another
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0075
High Courts22 Mar 1985Allowed
Grewal Ice and Chilling Plant Vs Gurmeet Kaur alias Kuljit Kaur and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 586
Motor Vehicles Act, 1988 — Section 95, 95(2)
High Courts22 Mar 1985Allowed
R.S. Sehgal Vs The Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 405
High Courts22 Mar 1985
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0022
High Courts21 Mar 1985
Sunder Lal (died) by L.Rs. Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 442 : (1985) PLJ 322 : (1985) RRR 292
High Courts21 Mar 1985Dismissed
Ashok Rana Vs Rakesh Kumar and others
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0003
Punjab Pre-emption Act, 1913 — Section 15(1)
High Courts20 Mar 1985
Gurmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0050
High Courts20 Mar 1985
Balbir Singh Grewal and Another Vs G.D. Tapase and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 244 : (1985) 1 ILR (P&H) 480
Constitution of India, 1950 — Article 14, 213(1)Maharshi Dayanand University Act, 1975 — Section 9, 9A(2)