High Courts09 May 1985
Har Devi and Others Vs Inder Parkash and Others
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 267
Motor Vehicles Act, 1939 — Section 95
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,002 of 4,611
High Courts09 May 1985
Jasbir Kaur Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 446 : (1987) ACJ 508 : (1985) 82 PLR 590
High Courts09 May 1985
Manohar Lal and Another Vs Dewan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 313
Specific Relief Act, 1963 — Section 15
High Courts09 May 1985
Sat Parkash Ram Naranjan Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 158 ITR 781 : (1986) 24 TAXMAN 534
Income Tax Act, 1961 — Section 256(2), 36(1)
High Courts09 May 1985
Firm Chint Ram Sohan Lal Vs Amar Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 470 : (1985) PLJ 378 : (1985) RRR 377
High Courts09 May 1985
Commissioner of Income Tax Vs Ravail Singh and Co.
Punjab And Haryana At Chandigarh · (1986) 157 ITR 747
Income Tax (Amendment) Act, 1964 — Section 271(1)Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts09 May 1985Allowed
Tehal Singh Vs Shivji Ram
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts09 May 1985Dismissed
New India Assurance Co. Ltd. Vs Gurmit Kaur and Others
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 265
Motor Vehicles Act, 1939 — Section 110
High Courts08 May 1985
Commissioner of Income Tax Vs Sham Lal Kewal Krishan
Punjab And Haryana At Chandigarh · (1986) 54 CTR 266 : (1986) 159 ITR 330
Income Tax Act, 1961 — Section 184
High Courts08 May 1985
COMMISSIONER OF INCOME TAX Vs PARTAP STEEL ROLLING MILLS.
Punjab And Haryana At Chandigarh · (1985) 48 CTR 316
High Courts08 May 1985
Harbinder Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0081
High Courts08 May 1985
Manohar Lal and anr. Vs Om Parkash and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 489 : (1987) RRR 434
High Courts08 May 1985
Nand Lal Nandwani Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1986) PLJ 223 : (1986) RRR 603
High Courts08 May 1985
Manohar Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (1985) PLJ 364 : (1985) RRR 343
High Courts08 May 1985
Ratan Singh and Another Vs Ram Parkash and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 307 : (1985) 2 ILR (P&H) 240 : (1985) 88 PLR 1
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3
High Courts08 May 1985
COMMISSIONER OF INCOME TAX Vs OM PRAKASH.
Punjab And Haryana At Chandigarh · (1987) 64 CTR 147 : (1986) 24 TAXMAN 628
High Courts08 May 1985
Mohta Industries Limited Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 656
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 May 1985
Parkash Chand and Another Vs Pal Singh and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 550 : AIR 1985 P&H 329 : (1986) 60 CompCas 493 : (1985) 2 ILR (P&H) 360
Fatal Accidents Act, 1855 — Section 1Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1939 — Section 110, 110(A)
High Courts07 May 1985
Rajinder Kishore and Others Vs Kesar Dass and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 81 : (1985) 2 RCR(Rent) 104