High Courts23 May 1985Allowed
Smt. Dhan Devi Vs Chuni Lal and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0029
Workmens Compensation Act, 1923 — Section 22(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,000 of 4,611
High Courts23 May 1985Dismissed
Birender Kumar Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3
High Courts22 May 1985Dismissed
Jagdish Lal Vs Hans Raj
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 91
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(b)
High Courts22 May 1985
Kundan Singh and Others Vs Gurrnam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 51
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts22 May 1985
Sohan Singh Vs Tan Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 358 : (1985) PLJ 396 : (1985) RRR 397
High Courts21 May 1985
Balbir Singh and ors Vs Jaspal Kaur and anr.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 662
High Courts21 May 1985
Madan Mohan Singh Vs Harbans Lal
Punjab And Haryana At Chandigarh · AIR 1986 P&H 83 : (1985) 1 RCR(Rent) 683
High Courts20 May 1985Dismissed
State of Haryana Vs Khalsa High School, Ambala City
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0106
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts20 May 1985
Surjit Kaur and Others Vs General Manager, Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 177
High Courts20 May 1985
State of Haryana and Another Vs Om Prakash and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 317 : (1985) 2 ILR (P&H) 461
Constitution of India, 1950 — Article 46 , 47, 48, 48AHaryana Rural Development Fund Act, 1983 — Section 2, 4(5)
High Courts20 May 1985
Vakilanwala Co-op. Agri. Service Society Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1986) 1 LLR 190 : (1985) PLJ 516 : (1985) Rent LR 346 : (1986) RRR 615
High Courts20 May 1985
Padam Vs Sohan Lal
Punjab And Haryana At Chandigarh · (1986) 1 LLR 343 : (1985) PLJ 437 : (1985) RRR 159
High Courts17 May 1985Dismissed
Smt. Rawel Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0110
High Courts17 May 1985Allowed
Vinod Kumar Vs Shri Bhu Dev Parshad Sharma
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0104
High Courts17 May 1985
Bhagwan and Another Vs Stat of Haryana
Punjab And Haryana At Chandigarh · (1986) CriLJ 1860 : (1986) 2 ILR (P&H) 85 : (1985) 2 RCR(Criminal) 89
Criminal Procedure Code, 1973 (CrPC) — Section 357, 360, 386, 387, 421Penal Code, 1860 (IPC) — Section 323, 325, 34, 379, 380Probation of Offenders Act, 1958 — Section 3, 4, 5, 6
High Courts17 May 1985
Sher Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 337 : (1985) 82 PLR 516
High Courts17 May 1985
Mehal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0069
High Courts17 May 1985
Bhagu and Others Vs Ram Sarup and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 257 : (1985) 2 ILR (P&H) 470
Motor Vehicles Act, 1939 — Section 68Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2
High Courts17 May 1985
Mange Ram Vs Sub-Divisional Magistrate
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0053
High Courts17 May 1985Dismissed
Krishan Lal Vs Virender Kumar and others
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 85
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 28