High Courts08 Oct 1985
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 574
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,982 of 4,611
High Courts07 Oct 1985
Commissioner of Income Tax Vs United Trading Co.
Punjab And Haryana At Chandigarh · (1986) 26 TAXMAN 96
Income Tax Act, 1961 — Section 3(4)
High Courts07 Oct 1985
Neelam Vs Vinod Kumar Midha
Punjab And Haryana At Chandigarh · AIR 1986 P&H 253
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Oct 1985
Harbans Singh Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (1986) 1 LLR 550 : (1986) PLJ 9 : (1985) RRR 245
High Courts07 Oct 1985
Bhagirath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0031
High Courts07 Oct 1985
Som Dutt Vs Raj Kumari
Punjab And Haryana At Chandigarh · AIR 1986 P&H 191
Hindu Marriage Act, 1955 — Section 12
High Courts07 Oct 1985
Commissioner of Income Tax Vs United Trading Company
Punjab And Haryana At Chandigarh · (1987) 163 ITR 302
Income Tax Act, 1961 — Section 256(2), 3(4)
High Courts07 Oct 1985
Basanta Mal Tilak Ram Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1987) 163 ITR 476
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts07 Oct 1985
Parshotam Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0016
High Courts27 Sept 1985
Dr. Parmatma Dwivedi Vs The Council Of Scientfic And Industrial Research Rafi-Marg, New Delhi
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0131
High Courts27 Sept 1985
Punjab State Electricity Board, Patiala Vs Abnash Textile Trading Agencies
Punjab And Haryana At Chandigarh · AIR 1986 P&H 323
Electricity (Supply) Act, 1948 — Section 12
High Courts27 Sept 1985
Dalip Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1986) 1 ILR (P&H) 386 : (1986) 1 LLR 586 : (1986) PLJ 50 : (1985) RRR 98
High Courts27 Sept 1985Allowed
Depro Foods Ltd. Vs S.K. Agencies and another
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0017
Companies Act, 1956 — Section 446(2)
High Courts26 Sept 1985
Nechhittar Singh Vs Jagir Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 197
Evidence Act, 1872 — Section 44Registration Act, 1908 — Section 17
High Courts26 Sept 1985
Ranbir Kaur Bindra and Another Vs Sital Parkash Jain and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 185 : (1986) 1 RCR(Rent) 266
Capital of Punjab (Development and Regulation) Act, 1952 — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 13(3), 2
High Courts26 Sept 1985
Ved Kumari Mittal and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0054
High Courts26 Sept 1985
Prestolite of India Limited Vs Union of Bank of India and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 64 : (1986) 2 ILR (P&H) 122
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 12, Order 26 Rule 9, Order 38 Rule 5, Order 39 Rule 1
High Courts25 Sept 1985
M/s. Universal Fasteners and Others Vs Bank of Baroda and Another
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0104
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4
High Courts25 Sept 1985
Mehar Singh Vs Gram Sabha of Village Pathial
Punjab And Haryana At Chandigarh · (1986) PLJ 435 : (1986) RRR 654
High Courts25 Sept 1985
Lal Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0043