High Courts14 Oct 1985
Parmeshwari Vs Kauri
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 142 : (1986) PLJ 46 : (1985) RRR 94
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,981 of 4,611
High Courts14 Oct 1985
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 242
High Courts14 Oct 1985
Dara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Criminal) 210
High Courts14 Oct 1985
State of Haryana and Others Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 407 : (1986) 2 ILR (P&H) 72
Haryana Ceiling on Land Holdings Act, 1972 — Section 26Punjab Security of Land Tenures Act, 1953 — Section 10A, 18, 25Punjab Security of Land Tenures Rules, 1956 — Rule 6
High Courts14 Oct 1985
Ujjagar Singh Vs Lajpat Rai
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 505
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts11 Oct 1985
Sohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 446(2)
High Courts11 Oct 1985
Jatinderpal Singh Vs Nachhattar Singh and Others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0068
High Courts11 Oct 1985Allowed
Amar Singh and others Vs Hira Singh and others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0063
High Courts11 Oct 1985
State of Punjab Vs Nirmal Kumar and Ors.
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0045
High Courts11 Oct 1985
Jagir Singh & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0035
High Courts11 Oct 1985
Kashmiri Lal Saluja and others Vs Financial Commissioner, Punjab (Taxation), Chandigarh and others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0004
Punjab Security of Land Tenures Act, 1953 — Section 19A, 19A, 19A(1), 19BPunjab Tenancy Act, 1887 — Section 100
High Courts10 Oct 1985
Tara Singh Vs Landra Co-Operative Agriculture Service Society Ltd. and others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0070
Punjab Co-operative Societies Act, 1961 — Section 69
High Courts10 Oct 1985
Hari Kishan Dass Vs Smt. Daljit Kaur and Others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 253
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 20Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts10 Oct 1985
Commissioner of Income Tax Vs Khalsa Engineering Works.
Punjab And Haryana At Chandigarh · (1986) 55 CTR 71 : (1987) 163 ITR 436 : (1986) 28 TAXMAN 160
Income Tax Act, 1961 — Section 256(2)
High Courts09 Oct 1985
Commissioner of Income Tax Vs Shri Rajeshwar Singh
Punjab And Haryana At Chandigarh · (1986) 55 CTR 73 : (1986) 162 ITR 173
Income Tax Act, 1961 — Section 271(1)
High Courts09 Oct 1985
Kabal Singh alias Ghuk Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 146
High Courts09 Oct 1985Dismissed
Commissioner of Income Tax Vs Mittal Engineering Co.
Punjab And Haryana At Chandigarh · (1987) 163 ITR 415
Income Tax Act, 1961 — Section 185(1), 256, 256(1)Partnership Act, 1932 — Section 4
High Courts08 Oct 1985
Commissioner of Income Tax Vs Punjab Business and Supply Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1986) 26 TAXMAN 429
Income Tax Act, 1961 — Section 210, 212, 212(2), 216, 216(a)
High Courts08 Oct 1985
Commissioner of Income Tax Vs Punjab Business and Supply Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1986) 55 CTR 78 : (1986) 159 ITR 664
Income Tax Act, 1961 — Section 212, 212(2), 216
High Courts08 Oct 1985
Commissioner of Income Tax Vs Dharampal Shantisarup, Katra Hari Singh
Punjab And Haryana At Chandigarh · (1986) 162 ITR 134