High Courts25 Sept 1985Allowed
Waryam Singh and another Vs Ishar Singh
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0018
Punjab Pre-emption Act, 1913 — Section 8(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,983 of 4,611
High Courts25 Sept 1985
Smt. Kasturi Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306
High Courts24 Sept 1985
Dalip Singh and Others Vs Kaur Chand and Others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0129
High Courts24 Sept 1985
State of Punjab Vs Pohu and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 143
Evidence Act, 1872 — Section 35, 65, 91Land Acquisition Act, 1894 — Section 17, 18, 23, 24, 4
High Courts24 Sept 1985
Harpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0045
High Courts24 Sept 1985
Rishi Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0040
High Courts24 Sept 1985Allowed
Rubicon Steels Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0033
Punjab Municipal Act, 1911 — Section 241(1)
High Courts23 Sept 1985
Subhash Chander Vs Harbhajan Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 632 : (1988) 1 RRR 329
High Courts23 Sept 1985
Ujagar Singh Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 230
Succession Act, 1925 — Section 63
High Courts23 Sept 1985
Puran Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1986 P&H 305 : (1986) 2 ILR (P&H) 174
Land Acquisition (Amendment) Act, 1984 — Section 30(1)Land Acquisition Act, 1894 — Section 18, 23(1, 4, 4(1)
High Courts23 Sept 1985
Dr. Nazar Singh Vs Miss Promila Chand
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts21 Sept 1985
Shri Sharan Kumar Vs Smt. Sunita
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0124
Hindu Marriage Act, 1955 — Section 13B
High Courts21 Sept 1985
N.S.Steels Private Ltd.through Pawan Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0053
High Courts21 Sept 1985Allowed
Smt. Maya Devi Vs Lal Chand
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 278
High Courts20 Sept 1985Allowed
Karnail Singh Vs Dina Nath and others
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 328 Supp
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Sept 1985
Santosh Kumari Vs Parveen Kumar
Punjab And Haryana At Chandigarh · AIR 1987 P&H 33 : (1986) 89 PLR 373
Hindu Marriage Act, 1955 — Section 24
High Courts20 Sept 1985
Phul Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Criminal) 532
High Courts20 Sept 1985
Modan Singh and others Vs Kheta Sinsh
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0027
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2(g)