High Courts17 Sept 1985
Partap Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0050
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,985 of 4,611
High Courts17 Sept 1985
Sukhmander Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0039
High Courts16 Sept 1985
Smadh Baba Mauzpuri and Another Vs Sukhdev Puri and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 250
Civil Procedure Code Amendment Act, 1973 — Order 1 Rule 10
High Courts16 Sept 1985
Court on its Own Motion Vs Home Secretary To Govt. Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0096
National Security Act, 1980 — Section 5(b)
High Courts16 Sept 1985
Gurpal Kaur Vs Charan Kaur and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 237 : (1986) 1 LLR 452 : (1985) PLJ 610 : (1985) Rent LR 503 : (1985) RRR 35
High Courts16 Sept 1985
L.D.Khanna Vs Surinder Gill
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0075
High Courts16 Sept 1985
Prince Bus & Transport Co. Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 418 : (1986) RRR 643
High Courts16 Sept 1985
Union of India and Another Vs Ishwar Pal Attri and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 271 : (1986) 90 PLR 194
Civil Procedure Code, 1908 (CPC) — Section 91General Clauses Act, 1897 — Section 3(2)Motor Vehicles Act, 1939 — Section 38, 69, 69A, 70
High Courts16 Sept 1985Allowed
M/s. Shivalik Poultry Form and others Vs Indian Bank
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts15 Sept 1985
Amrit Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0093
High Courts15 Sept 1985
Sant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0085
High Courts13 Sept 1985
Hansraj and Others Vs Neelam Chopra and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 127 : (1986) ACJ 152 : (1986) 89 PLR 92
Evidence Act, 1872 — Section 145Hindu Succession Act, 1956 — Section 8
High Courts13 Sept 1985
Ram Kumar Vs Jagdish and others
Punjab And Haryana At Chandigarh · (1986) 1 LLR 610 : (1986) PLJ 19 : (1985) RRR 3
High Courts13 Sept 1985
Nand Lal and others Vs Tulsi and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 330 : (1986) PLJ 100 : (1985) RRR 211
High Courts13 Sept 1985Allowed
Khushi Ram and others Vs Om Parkash
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 523
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts13 Sept 1985Allowed
Vipan Jhanji and another Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0009
Motor Vehicles Act, 1988 — Section 92A
High Courts13 Sept 1985Allowed
Mohinder Singh and other Vs Babu Singh and another
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts12 Sept 1985
Padma Vati Ahuja Vs Dasaundhi Ram and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 155
Hindu Succession Act, 1956 — Section 14(1)
High Courts12 Sept 1985
Commissioner of Income Tax Vs Oswal Woollen Mills Limited
Punjab And Haryana At Chandigarh · (1987) 163 ITR 207 : (1986) 27 TAXMAN 140
Income Tax Act, 1961 — Section 256(1), 256(2), 35B
High Courts12 Sept 1985
Som Nath Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1986) PLJ 344 : (1988) 1 RRR 10