High Courts12 Sept 1985
Basant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 269 : (1986) 1 ILR (P&H) 121
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,986 of 4,611
High Courts12 Sept 1985Dismissed
Smt. Asha Rani Vs Gurchain Lal
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0021
Hindu Marriage Act, 1955 — Section 9
High Courts11 Sept 1985
Vas Dev Represented by Ram Kishan and Another Vs Om Parkash
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0028
High Courts10 Sept 1985
Lachhman Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0095
High Courts10 Sept 1985
Commissioner of Income Tax Vs Chandigarh Bottling Co.
Punjab And Haryana At Chandigarh · (1986) 55 CTR 111 : (1986) 160 ITR 780
Income Tax Act, 1961 — Section 183, 185
High Courts10 Sept 1985
Nasib Chand, Partner of M/s Super Trading Agency Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 33
High Courts10 Sept 1985Allowed
Sham Lal Vs Shri Parkash Chand and another
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 113
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts10 Sept 1985Allowed
Samadh Baba Mauzpuri Vs Sukhdev Puri
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts09 Sept 1985
Nirkewal Dass Vs Mahant Ram Roop and Others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0115
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Sept 1985Dismissed
Secretary to Government Ministry of Home Affairs, Punjab, Chandigrh and others Vs Krishan Kumar and others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0112
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Sept 1985
Nachhattar Singh Vs Harcharan Kaur
Punjab And Haryana At Chandigarh · AIR 1986 P&H 201 : (1986) 89 PLR 24
Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts09 Sept 1985
Radhe Lal Vs Smt. Brij lata
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0097
Hindu Marriage Act, 1955 — Section 13(1)(a)
High Courts09 Sept 1985
Mohan Lal Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0088
High Courts09 Sept 1985
Ram Avtar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0087
High Courts09 Sept 1985
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0086
High Courts09 Sept 1985
Tale Ram Vs Hans Raj
Punjab And Haryana At Chandigarh · (1986) PLJ 237 : (1986) RRR 578
High Courts09 Sept 1985
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0069
High Courts09 Sept 1985
Anang Pal Vs Pearey Lal and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 87 : (1986) 2 ILR (P&H) 118 : (1985) 88 PLR 419
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 5, 2(11)
High Courts09 Sept 1985
Jati Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 36 : (1986) 1 LLR 537 : (1986) PLJ 23 : (1985) RRR 34
High Courts09 Sept 1985Allowed
Mange Ram Vs Jogi Ram
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0036
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17