High Courts20 Sept 1985Dismissed
Kanhiya Lal Aggarwal Vs Om Parkash Rajput and other
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 280
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,984 of 4,611
High Courts20 Sept 1985Dismissed
Rachhpal Kaur Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0015
Hindu Marriage Act, 1955 — Section 13(2)(iv)
High Courts20 Sept 1985
Municipal Committee, Kapurthala Vs Ram Sarup
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0006
Punjab Municipal Act, 1911 — Section 66, 68
High Courts19 Sept 1985
Bir Bhan Vs Kamla Devi and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 591 : (1986) PLJ 247 : (1986) RRR 579
High Courts19 Sept 1985
Ramesh Kumar Vs State through Government Food Inspector
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0070
High Courts19 Sept 1985
Darya Singh Vs The Collector, District Bhiwani and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 231
Haryana Relief of Agricultural Indebtedness Act, 1976 — Section 12, 14(2), 3(11), 8
High Courts19 Sept 1985
Gamdur Singh and others Vs Union of India and another
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 584 : (1986) PLJ 246 : (1988) 1 RRR 11
High Courts19 Sept 1985
Shiv Lal Kanhaya Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 162 ITR 548
Income Tax Act, 1961 — Section 147, 148
High Courts19 Sept 1985
Shri Satwinder Singh Patwari and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0030
High Courts19 Sept 1985Allowed
Market Committee, Safidon Vs M/s Sheetal Parkash Satinder Nath and another
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Agricultural Produce Markets Act, 1961 — Section 10
High Courts18 Sept 1985
Gurmukh Singh Deceased Represented By Gurbachan Kaur and Others Vs Kishan Chand
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 191 : (1986) 1 RCR(Rent) 102
High Courts18 Sept 1985
Gurdev Kaur Vs Sh.Chand Singh
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0074
High Courts18 Sept 1985
United Commercial Bank Vs State of Jammu and Kashmir and Others
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 653 : (1986) 2 ILR (P&H) 264
Companies Act, 1913 — Section 171Companies Act, 1956 — Section 446
High Courts18 Sept 1985
Gurdial Singh Brar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0046
High Courts18 Sept 1985
Madan Lal Vs Amar Phul and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 259
Civil Procedure Code Amendment Act, 1976 — Section 90, 97, 97(1), 97(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90, Order 21 Rule 90(3), Order 21 Rule 97(1)
High Courts18 Sept 1985
Jasoda bai Vs Madan Lal
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Section 64Specific Relief Act, 1963 — Section 20, 21, 22Transfer of Property Act, 1882 — Section 52, 53
High Courts17 Sept 1985
Gurdev Singh Vs Nand Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 334
Stamp Act, 1899 — Section 2
High Courts17 Sept 1985
Satvir Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0094
High Courts17 Sept 1985
Tarsem Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0084
High Courts17 Sept 1985
Sucha Singh Vs Lakhmir Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 229 : (1986) RRR 570