High Courts04 Nov 1985
H.Lange, a German National, Managing Director, M/S Byer (India) Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 PLR 262
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,979 of 4,611
High Courts01 Nov 1985
Jage Ram and Others Vs Roshan
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0081
Constitution of India, 1950 — Article 136, 226Haryana Canal and Drainage Act, 1974 — Section 17, 18, 19, 20, 21
High Courts01 Nov 1985
Labh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 404 : (1986) RRR 632
High Courts01 Nov 1985
Puran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0040
High Courts31 Oct 1985
Monika Knitting Works Vs Mukesh Chander Adya and Others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0067
High Courts31 Oct 1985Dismissed
Maruti Udyog Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 3 LLJ 518
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)C
High Courts31 Oct 1985
Commissioner of Income Tax Vs Onkar Nath Gupta
Punjab And Haryana At Chandigarh · (1987) 163 ITR 514
Income Tax Act, 1961 — Section 256(2)
High Courts31 Oct 1985
Bhag Mal Charanji Lal Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1986) 55 CTR 70 : (1986) 55 CTR 131 : (1987) 163 ITR 354
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts31 Oct 1985
Bhag Mal Charanji Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1987) 163 ITR 721 : (1986) 26 TAXMAN 384
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts31 Oct 1985
Lal Chand Des Raj Singh Hukam Chand Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 51 CTR 242 : (1987) 163 ITR 360 : (1986) 25 TAXMAN 116
Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 254(1), 256(2)
High Courts31 Oct 1985
Murti Ram Vs Shri Ram Parkash
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0012
Arbitration Act, 1940 — Section 34
High Courts30 Oct 1985
Chander Kanta and Others Vs Smt. Parmeshwari and Others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0051
High Courts30 Oct 1985
Kesar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 519 : (1986) RRR 653
High Courts30 Oct 1985
Rasik Verjivan Jetha and ors. Vs A.V.S.Saxena, Factory Manager, M/s.H.M.M.Ltd.and anr.
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0026
High Courts30 Oct 1985
Tarlochan Singh Vs Jit Kaur
Punjab And Haryana At Chandigarh · AIR 1986 P&H 379 : (1986) 89 PLR 542
Hindu Marriage Act, 1955 — Section 12(1), 13(1)
High Courts29 Oct 1985Dismissed
Hari Chand and others Vs Smt. Ratna Devi and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 524
High Courts29 Oct 1985
Bank of Baroda Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 252 : (1986) 89 PLR 46
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6
High Courts29 Oct 1985
Yashodan Rani Vs Baldev Raj
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0030
High Courts25 Oct 1985Allowed
Ishwar Singh Punia Vs Atma Ram Mittal
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 229
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)
High Courts25 Oct 1985
Mr. Bhupinder Singh and Other Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0052
Constitution of India, 1950 — Article 226Punjab Co-operative Societies Act, 1961 — Section 16, 84A