High Courts14 Nov 1985Dismissed
State of Punjab Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 160
Constitution of India, 1950 — Article 311Punjab Civil Services Rules — Rule 2.14, 2.26
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,978 of 4,611
High Courts08 Nov 1985Allowed
Mittal Pipe Manufacturing Company Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 66 STC 202
Central Sales Tax Act, 1956 — Section 14
High Courts07 Nov 1985
Servants of The People Society, Lajpat Bhavan Lajpat Nagar, New Delhi Vs Shri Sumer Chand Bhatt
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0069
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A
High Courts07 Nov 1985
Sham Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0061
High Courts06 Nov 1985
Budh Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1986) PLJ 412 : (1986) RRR 640
High Courts06 Nov 1985
Mange Ram Vs Collector, Sonepat
Punjab And Haryana At Chandigarh · (1986) PLJ 406 : (1986) RRR 637
High Courts06 Nov 1985Dismissed
Sarup Singh Vs Rattan Singh and others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts05 Nov 1985
Ved Parkash Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0082
High Courts05 Nov 1985
Rajaram Corn Products (Punjab) Private Limited Vs Superintendent, Central Excise Range (PBC) and Others
Punjab And Haryana At Chandigarh · (1986) 9 ECC 210 : (1986) 23 ELT 291
Central Excises and Salt Act, 1944 — Section 35B
High Courts05 Nov 1985
Daulat Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 173 : (1986) RRR 583
High Courts05 Nov 1985
Mangal Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0042
High Courts05 Nov 1985
Gulzari Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 431 : (1986) RRR 652
High Courts05 Nov 1985
Ram Kishan Vs Chief Canal Officer, Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 249 : (1986) RRR 582
High Courts05 Nov 1985
State of Punjab Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 312
Civil Procedure Code, 1908 (CPC) — Section 144Land Acquisition Act, 1894 — Section 18
High Courts05 Nov 1985Allowed
Pritam Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0012
Land Acquisition Act, 1894 — Section 4
High Courts04 Nov 1985
Ram Parkash Jerath Vs Om Parkash
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 514
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i), 15
High Courts04 Nov 1985
Gulab Singh Vs State of Haryana .
Punjab And Haryana At Chandigarh · (1986) PLJ 124 : (1985) RRR 262
High Courts04 Nov 1985
Asa Nand Vs Chief Canal Officer, Haryana
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 334 : (1985) 1 LLR 577 : (1986) PLJ 65 : (1985) RRR 131
High Courts04 Nov 1985
Bachna alias Bachan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 1 LLR 594 : (1986) PLJ 83 : (1986) Rent LR 96 : (1985) RRR 199
High Courts04 Nov 1985
Khazan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0034