High Courts26 Nov 1985
Sunita Rani Vs Subhash Chander and Others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0016
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,976 of 4,611
High Courts26 Nov 1985
Bishan Dass Vs Smt. Phullan Rani and Another
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 475
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)(a)(iii)
High Courts25 Nov 1985Dismissed
Mukhtiar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 343
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 401, 432, 433, 433APenal Code, 1860 (IPC) — Section 302, 57
High Courts25 Nov 1985
Tilak Raj and Another Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1987) 59 CTR 21 : (1987) 165 ITR 46
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 278
High Courts25 Nov 1985Dismissed
Bakhshish Singh Vs Surjit Singh and others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0020
High Courts25 Nov 1985
Arjan Singh Vs Sada Nand and Another
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 226
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 14
High Courts25 Nov 1985
Smt. Lachhi bai and Others Vs Jamna Dass and Others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0004
Succession Act, 1925 — Section 63
High Courts23 Nov 1985
Jai Kumar and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0066
High Courts22 Nov 1985
Commissioner of Income Tax Vs Laxmi Dyeing and Finishing Factory
Punjab And Haryana At Chandigarh · (1987) 164 ITR 789
Income Tax Act, 1961 — Section 171, 263, 282(2)
High Courts22 Nov 1985
Haryana Iron and Steel Rolling Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 51 CTR 219 : (1986) 2 ILR (P&H) 180 : (1987) 164 ITR 779
Income Tax Act, 1961 — Section 271(1), 275
High Courts22 Nov 1985
Ahmed Mian, Ex-Constable Vs Union of India through Assistant Commandant District Battalion C.R.P.F.Ludhiana
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0064
High Courts22 Nov 1985
Sikander Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0063
High Courts22 Nov 1985
Baldev Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 681 : (1985) 3 AICLR 249 : (1987) 2 RCR(Criminal) 463
High Courts22 Nov 1985
Pritam Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0035
High Courts22 Nov 1985Dismissed
Satinder Singh and others Vs Bachan Singh and others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0002
Arbitration Act, 1940 — Section 34
High Courts21 Nov 1985
Commissioner of Income Tax Vs Guranditta Mal Shanti Parkash Zira
Punjab And Haryana At Chandigarh · (1986) 54 CTR 254 : (1987) 164 ITR 774
Punjab General Sales Tax Act, 1948 — Section 5(2)
High Courts21 Nov 1985
Mai Chand Vs Joint Secretary Rehabilitation-cum-Settlement Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1986) 1 LLR 584 : (1986) PLJ 73 : (1986) Rent LR 91 : (1985) RRR 158
High Courts21 Nov 1985
Romesh Chander Vs Sudesh Kumari and anr.
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0041
High Courts21 Nov 1985
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0029
High Courts21 Nov 1985
Jog Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 59 CTR 22 : (1987) 164 ITR 763 : (1986) 1 RCR(Criminal) 488
Income Tax Act, 1961 — Section 276C, 277