High Courts21 Nov 1985
Rohi Ram and Others Vs Mukhtiar Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,977 of 4,611
High Courts21 Nov 1985Dismissed
Baldev Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0006
Essential Commodities Act, 1955 — Section 7
High Courts20 Nov 1985
Ex. Capt. Gurmit Singh Vs Jagat Ram and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 362
High Courts20 Nov 1985Allowed
M/s Punjab Rural Industrial Works, Samrala Road, Khanna Vs Punjab Financial Corporation (A Corporation Established in the State of Punjab, Under the State Financial Corporation Act, 1951 Chandigarh and others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0072
State Financial Corporations Act, 1951 — Section 32(7)
High Courts20 Nov 1985
New India Assurance Co. Ltd. Vs Charan Kaur and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 243 : AIR 1986 P&H 366
Motor Vehicles Act, 1939 — Section 95(2)
High Courts19 Nov 1985
Abdul Sattar and Others Vs Mehboob and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 448 : AIR 1986 P&H 352
High Courts19 Nov 1985
Asa Ram Vs Gopal and others
Punjab And Haryana At Chandigarh · (1986) PLJ 337 : (1986) RRR 613
High Courts19 Nov 1985
Harmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 LLR 606 : (1986) PLJ 63 : (1986) Rent LR 84 : (1985) RRR 126
High Courts19 Nov 1985
Director, Indian Road Construction Corp. Ltd. Vs Amolak Singh and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 165
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Nov 1985
The Director, Indian Road Construction Corpn. Ltd. Vs Sh. Amolak singh and others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Nov 1985
Sarup Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0062
High Courts18 Nov 1985
Sewa Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 113 : (1985) RRR 246
High Courts18 Nov 1985
Harbans Lal and Others Vs Inder Chand and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 400
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, Order 22 Rule 9, Order 43 Rule 1
High Courts18 Nov 1985
Laxman Dass Aggarwal Vs A.K. Bahal
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 609 Supp
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)(a)(iv)
High Courts15 Nov 1985
Ujagar Singh Vs Prem Kumar
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 27
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1), 13(2)(i)
High Courts15 Nov 1985
S. Sukhdev Singh Sill and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 167 : (1986) 2 RCR(Rent) 509
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Punjab Urban Estates (Development and Regulation) Rules, 1974 — Rule 13
High Courts14 Nov 1985Dismissed
Pala Singh Vs Jagir Kaur
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0071
Hindu Succession Act, 1956 — Section 14(1)
High Courts14 Nov 1985
H. Lange Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0065
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17(1)(a), 18(a)(c, 29, 3(k)(i)
High Courts14 Nov 1985
Balwant Kaur and Others Vs Tilak Raj Gupta and Others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 110
East Punjab Urban Rent Restriction Act, 1949 — Section 7, 7(1)
High Courts14 Nov 1985
Shmt. Sudha Bahri and Another Vs Sarvjit Singh and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 1103 : (1987) 62 CompCas 493 : (1986) 2 ILR (P&H) 277
Motor Vehicles Act, 1939 — Section 95(2)