High Courts25 Oct 1985
Jagan Singh and others Vs Chatin Kaur
Punjab And Haryana At Chandigarh · (1986) PLJ 142 : (1985) RRR 280
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,980 of 4,611
High Courts25 Oct 1985
Romesh Kumar Vs Bhagwan Dass Ahuja
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 273
Contempt of Courts Act, 1971 — Section 12, 20
High Courts24 Oct 1985Allowed
Surinder Kumar Jain Vs Smt. Sukh Dai and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 848 : (1986) 60 CompCas 650 : (1986) 2 ILR (P&H) 269
Motor Vehicles Act, 1939 — Section 95, 95(1), 95(2)
High Courts24 Oct 1985
Mohinder Masih & Anr. Vs State of Punjab & anr.
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Criminal) 563
High Courts24 Oct 1985
Ram Piari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0027
High Courts20 Oct 1985
Jagir Singh etc. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 23(1A), 23(2), 4, 4(1)
High Courts18 Oct 1985
R.N. Hasija Vs Chuni Lal
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 164
High Courts18 Oct 1985
Tara Singh Vs Landra Co-op.Agri.Service Society Ltd.Landra
Punjab And Haryana At Chandigarh · (1986) PLJ 643 : (1987) 1 PLR 661 : (1986) RRR 544
High Courts18 Oct 1985
Ram Narain Paliwal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 52 CTR 245 : (1986) 2 ILR (P&H) 373 : (1986) 162 ITR 539
Income Tax Act, 1961 — Section 171
High Courts18 Oct 1985
Vijay Kumar Vs Muni Lal Jain and Others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 156
High Courts17 Oct 1985Dismissed
Smt. Neelam Vs Mr. Vinod Kumar Midha
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Oct 1985
Chhinda Mal and ors. Vs Raj Kumar, Sub Divisional Magistrate, Ballabhgarh and ors.
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0041
High Courts15 Oct 1985
Commissioner of Income Tax Vs Hoshiarpur Express Transport Co. Ltd.
Punjab And Haryana At Chandigarh · (1986) 52 CTR 103 : (1986) 162 ITR 393
Income Tax Act, 1961 — Section 271(1)
High Courts15 Oct 1985
Hindustan Sanitaryware and Industries Ltd. and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 289
Land Acquisition Act, 1894 — Section 23(2), 28, 34
High Courts15 Oct 1985
Teja Singh and Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 143
High Courts15 Oct 1985
Tej Ram Vs Amar Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 318 : (1986) 2 ILR (P&H) 149 : (1986) RCR(Rent) 640 Supp
Civil Procedure Code, 1908 (CPC) — Section 145, 151, 47
High Courts15 Oct 1985
Udey Singh Vs Bakshish Singh and Others
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0011
Stamp Act, 1899 — Section 36
High Courts15 Oct 1985
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts15 Oct 1985Allowed
Food Corporation of India and others Vs M/s Guru Harkishan Rai Rice Mills
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0002
Arbitration Act, 1940 — Section 34
High Courts14 Oct 1985
Pritam Singh Vs Raj Saini
Punjab And Haryana At Chandigarh · (1985) 10 P&H CK 0042