High Courts01 Dec 1987
Mandar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 473
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,887 of 4,611
High Courts01 Dec 1987
Nathu Ram Vs S.N.Goyal, Director, Panchayats, Haryana, Chandigarh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 316 : (1988) PLJ 1 : (1988) 2 RRR 428
High Courts01 Dec 1987
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 362
High Courts30 Nov 1987Dismissed
State of Punjab and Another Vs Jagdish Parshad Dresser
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0092
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Nov 1987Allowed
Ashwani Kumar Bedi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 132
Constitution of India, 1950 — Article 226
High Courts30 Nov 1987Allowed
Paras Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0024
Constitution of India, 1950 — Article 14
High Courts28 Nov 1987
Gidderbaha Cooperative Marketing-cum-Processing Society Ltd. Gidderbaha Vs Surja Ram
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 404 : (1988) PLJ 164 : (1988) 1 RRR 552
High Courts28 Nov 1987
Jai Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0007
High Courts27 Nov 1987Dismissed
Dharampal and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0093
Constitution of India, 1950 — Article 226
High Courts27 Nov 1987
Lachhman Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 101
High Courts27 Nov 1987
Nirbhai Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 176 : (1988) 1 RCR(Criminal) 167
High Courts26 Nov 1987
Karam Singh Vs Ved Parkash and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 237
High Courts26 Nov 1987
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 265
High Courts26 Nov 1987
Gursewak Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 1605 : (1988) 93 PLR 14 : (1988) 1 RCR(Criminal) 163
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 302, 34, 379
High Courts25 Nov 1987
Ajay Pal Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0049
High Courts24 Nov 1987Dismissed
Amarjit Singh Vs Balbir Kaur @ Raghbir Kaur
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0088
Hindu Marriage Act, 1955 — Section 13
High Courts24 Nov 1987Allowed
Shri Kewal Krishan (Retired Chief Engineer PWD (B. and R.) Vs Smt. Lajwanti
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 62
East Punjab Urban Rent Restriction Act, 1949 — Section 2(hh)
High Courts24 Nov 1987Dismissed
Sadha Singh Vs Harnam Singh and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0085
High Courts24 Nov 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 212
High Courts24 Nov 1987
Jagdish Rai and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 202