High Courts24 Nov 1987
Mohinder Singh/detenu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 103
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,888 of 4,611
High Courts24 Nov 1987Allowed
Rekha Sharma Vs Shanker Devi and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 55 : (1988) 1 RCR(Rent) 618
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15, 15(5)
High Courts24 Nov 1987
Subhash Chander Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 147
High Courts24 Nov 1987Dismissed
Krishan Lal Alias Kalla Vs Des Raj Sethi
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 168
East Punjab Urban Rent Restriction Act, 1949 — Section 13(A)
High Courts24 Nov 1987Allowed
Tara Singh Vs Smt. Shanti and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0022
Succession Act, 1925 — Section 63
High Courts23 Nov 1987
Mukhtiar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 222
High Courts23 Nov 1987
Bheem Sain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 608 : (1988) 1 CurLJ 360 : (1988) 1 RCR(Criminal) 210
High Courts21 Nov 1987
Sunita Rani and Another Vs Haryana School Education Board and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 261
High Courts20 Nov 1987
Phulla Singh and anr. Vs Sulakhan Singh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 284 : (1988) PLJ 15 : (1988) 1 RRR 539
High Courts20 Nov 1987Allowed
Smt. Suman Lata Aggarwal Vs Union Bank of India and Another
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0011
Constitution of India, 1950 — Article 311
High Courts19 Nov 1987
Charat Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 504 : (1988) 2 RCR(Criminal) 642
High Courts19 Nov 1987
Ravel Singh Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1989) CrLJ 437 : (1988) 1 PLR 369 : (1988) 1 RCR(Criminal) 204
High Courts19 Nov 1987
Joga Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 145
High Courts19 Nov 1987Allowed
The Hindustan Sanitary-Ware and Industries Ltd. (Formerly Hindustan Twyfords Ltd.) Bahadurgarh and another Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0027
Land Acquisition Act, 1894 — Section 18
High Courts19 Nov 1987Dismissed
Universal Woollen Mills-India, Gali Chhapa Khana, Saddar Bazar, Delhi Vs Universal Woollen Mills, Ludhiana
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Nov 1987
Gurmeet Singh Vs Director General & Inspector General of Prisons, Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 325 : (1988) 1 RCR(Criminal) 405
High Courts19 Nov 1987
Yadvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 481 : (1988) 1 RCR(Criminal) 419
High Courts18 Nov 1987
Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 173 : (1988) 1 RCR(Criminal) 670
High Courts18 Nov 1987
Daljit Kaur and others Vs Bishan Singh (died) through his legal Representatives Surjit Kaur and others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 91 : (1988) PLJ 160 : (1988) 1 PLR 261 : (1988) 1 RRR 145
High Courts18 Nov 1987
Jaswinder Singh alias, Jaga Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 486 : (1988) 2 RCR(Criminal) 580