High Courts13 Nov 1987
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 261
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,890 of 4,611
High Courts13 Nov 1987
Amarpal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 215
High Courts11 Nov 1987Dismissed
Dhanpati and others Vs Satish Kumar
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 163
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts11 Nov 1987Allowed
Om Parkash Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0012
Land Acquisition Act, 1894 — Section 4
High Courts10 Nov 1987Dismissed
Hari Krishana Sharma Vs Superintendent of Police, Special Police Establishment, Sector 30-A, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 75
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts10 Nov 1987
Gurdial Singh and anr. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 169 : (1988) 1 RCR(Criminal) 168
High Courts10 Nov 1987
Swaran Singh Khalsa Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 156
High Courts10 Nov 1987
Satbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 427
High Courts10 Nov 1987
Karam Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 640 : (1988) 1 RCR(Criminal) 360
High Courts09 Nov 1987
Bant Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 337
High Courts09 Nov 1987
Ashok Kumar Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 104
High Courts09 Nov 1987
Balwinder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 156 : (1988) 1 RCR(Criminal) 150
High Courts09 Nov 1987Dismissed
Karnail Singh Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0030
Specific Relief Act, 1963 — Section 16(c)
High Courts09 Nov 1987
Ravel Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (1989) CriLJ 437 : (1988) 93 PLR 369
Opium Act, 1878 — Section 9
High Courts09 Nov 1987Dismissed
Jiwan dass and Another Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0010
Hindu Succession Act, 1956 — Section 14(1)
High Courts06 Nov 1987
Sofia Dahiya Vs Maharishi Dayanand University and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 188
Constitution of India, 1950 — Article 226, 227
High Courts04 Nov 1987Allowed
Het Ram Vs Rajinder Parshad
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0086
High Courts03 Nov 1987Dismissed
Jai Bhagwan and Others Vs Hakim Sawan Ram
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0095
Hindu Succession Act, 1956 — Section 14(2)
High Courts03 Nov 1987
Sadhu Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 187 : (1988) 1 RCR(Criminal) 141 : (1988) 1 RCR(Criminal) 703
High Courts03 Nov 1987
Ariyapadi Kannikeswaran Balakrishnan Vs Bhartiya Cutler Hammer Ltd.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 299