High Courts03 Nov 1987
Banwari Lal Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,891 of 4,611
High Courts03 Nov 1987
Anil Kumar Vs Food Corporation. of India
Punjab And Haryana At Chandigarh · (1989) 1 LLJ 290
Constitution of India, 1950 — Article 226
High Courts03 Nov 1987
Punjab Wakf Board Vs Darb Singh (Deceased) Through his L.R.S.
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0001
Waqf Act, 1954 — Section 5
High Courts02 Nov 1987Allowed
Nathi Ram and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0094
Payment of Gratuity Act, 1972 — Section 1(3)(b)
High Courts02 Nov 1987Dismissed
Bhagwan Singh and Company Vs Central Bank of India, Kaithal
Punjab And Haryana At Chandigarh · AIR 1989 P&H 9 : (1988) 1 RCR(Rent) 202
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(2)
High Courts02 Nov 1987
Pran Nath Vs Chief Judicial Magistrate and Others
Punjab And Haryana At Chandigarh · (1991) 192 ITR 70
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 204Income Tax Act, 1961 — Section 279
High Courts02 Nov 1987
Surjit Kaur and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 185 : (1988) 1 RCR(Criminal) 169
High Courts02 Nov 1987
Govind Ram Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 158 : (1988) 1 RCR(Criminal) 148
High Courts02 Nov 1987
Vedsons (P) Limited and ors. Vs Chief Judicial Magistrate, Chandigarh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 119
High Courts02 Nov 1987
Sohan Lal Jain, Prop.M/s Lakshmi Synthetics Vs Sun Flag Textiles Limited
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 160 : (1988) 1 RCR(Criminal) 157
High Courts02 Nov 1987Dismissed
Romesh Kumar Vs Atma Devi and Another
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 633
High Courts30 Oct 1987Dismissed
Hakam Singh (Deceased) Vs Banta Singh and Others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0073
Specific Relief Act, 1877 — Section 6
High Courts30 Oct 1987
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 167
High Courts29 Oct 1987
Jagdish Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) CriLJ 1048 : (1988) 2 RCR(Criminal) 225
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 302, 306, 498A
High Courts29 Oct 1987
Gurcharan Singh alias Gurbachan Singh Bajwa and ors. Vs Harvinder Kaur
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 151
High Courts29 Oct 1987
Prem Singh Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 303
Penal Code, 1860 (IPC) — Section 304A
High Courts27 Oct 1987
Pavitar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 1052 : (1988) 1 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433APenal Code, 1860 (IPC) — Section 302
High Courts27 Oct 1987
Anil Sethi and anr. Vs State of U.T.Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 134
High Courts27 Oct 1987
Bishamber alias Cheeni Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 105
High Courts26 Oct 1987
Ravi Kumar Mehra Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1988) 67 CTR 162 : (1988) 172 ITR 108
Income Tax Act, 1961 — Section 80C(2)