High Courts13 Oct 1987Dismissed
Raj Pal Vs Smt. Sukhbir
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0015
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,893 of 4,611
High Courts13 Oct 1987Dismissed
Amarjit Kaur Vs Babu Singh
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0009
Hindu Marriage Act, 1955 — Section 13
High Courts12 Oct 1987
Board of the Nawan Mission, America Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 247
Civil Procedure Code, 1908 (CPC) — Section 151, 152Land Acquisition Act, 1894 — Section 23(2), 28, 8Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7
High Courts12 Oct 1987
Ram Avtar Vs Gram Panchayat village Niyamatpur
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 54 : (1988) PLJ 184 : (1988) 1 RRR 223
High Courts12 Oct 1987
State of Punjab Vs Gurmeet Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 102
High Courts12 Oct 1987Allowed
Matu Ram and Others Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 95
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Land Acquisition Act, 1894 — Section 23(2), 28, 30(2)
High Courts12 Oct 1987
Maya Devi and others Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 42 : (1988) PLJ 189 : (1988) 1 RRR 69
High Courts12 Oct 1987Allowed
Siri Niwas and others through Shri Ganpat Rai Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0023
Land Acquisition Act, 1894 — Section 18
High Courts12 Oct 1987Dismissed
Smt. Meena Choudhary Vs Satya Narain Kanwar
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0007
Hindu Marriage Act, 1955 — Section 13
High Courts12 Oct 1987Allowed
M/s India Woollen Textile Mills (P) Ltd. Vs Pepsu Road Transport Corporation, Patiala
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts09 Oct 1987
Kulbir Chand Vs District Magistrate and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 1418
Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 148, 149, 323, 436, 452
High Courts09 Oct 1987Allowed
Bhawesh Dhankar Vs Commissioner, Central Schools, New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 38
Constitution of India, 1950 — Article 14, 15, 226
High Courts09 Oct 1987
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 611 : (1988) 1 CurLJ 289 : (1988) 1 RCR(Criminal) 273
High Courts09 Oct 1987
Surinder Kumar Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 15
High Courts09 Oct 1987
Hukam Chand and Others Vs Haryana State
Punjab And Haryana At Chandigarh · AIR 1989 P&H 27
Land Acquisition Act, 1894 — Section 23, 23(1A), 51A
High Courts09 Oct 1987Allowed
Punjab State Electricity Board, Patiala Vs M/s J.K. Cable Industries, Jammu
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0017
Arbitration Act, 1940 — Section 33
High Courts09 Oct 1987Dismissed
Niranjan Singh Vs Union of India (UOI) and others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0003
High Courts08 Oct 1987Dismissed
Shrimati Chander Kiran Vs Ram Rattan
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 404
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 Oct 1987
Ravinder Manku Vs The Punjab University, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 196
High Courts08 Oct 1987
Isher Singh Vs Badan Singh alias Battan Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 84 : (1988) PLJ 26 : (1988) 2 RRR 262 : (1988) 1 RRR 251