High Courts26 Oct 1987
Chand Singh (deceased) represented by his legal heirs Tej Kaur and others Vs Pritam Singh and others
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 551 : (1988) 1 ILR (P&H) 394 : (1988) PLJ 185 : (1988) 1 RRR 129
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,892 of 4,611
High Courts26 Oct 1987
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 122
High Courts26 Oct 1987
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 406
High Courts26 Oct 1987Dismissed
Kum Kum Puri Vs Ashwani Kumar Tangri
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0004
Hindu Marriage Act, 1955 — Section 9
High Courts21 Oct 1987
Balkishan and anr. Vs Khazana Ram and anr.
Punjab And Haryana At Chandigarh · (1987) CrLJ 1601 : (1987) 2 RCR(Criminal) 606
High Courts20 Oct 1987Dismissed
Jangir Singh and Others Vs Kheta Singh
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0071
High Courts20 Oct 1987
Bimal Kaur Khalsa Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 95 : (1988) 1 ILR (P&H) 13 : (1987) 2 RCR(Criminal) 531
Civil Procedure Code, 1908 (CPC) — Section 151Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 13(2), 13(3), 16, 17, 3(2)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 10, 11(2), 16, 19, 20
High Courts19 Oct 1987
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 166 : (1988) 1 RCR(Criminal) 127
High Courts19 Oct 1987
Sampuran Singh Vs Balbir Kaur
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 140
High Courts19 Oct 1987
State of Punjab Vs The Scheduled Caste Co-operative Land Owning Society Ltd.
Punjab And Haryana At Chandigarh · AIR 1988 P&H 192
Civil Procedure Code, 1908 (CPC) — Section 34Land Acquisition Act, 1894 — Section 18, 23(1, 4
High Courts18 Oct 1987Dismissed
Union of India Vs Subash Chander and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 703
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts18 Oct 1987
Madan Lal Katyal Vs Deputy Commissioner Karnal
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 82 : (1988) PLJ 46 : (1988) 1 RRR 585
High Courts16 Oct 1987Allowed
Jangir Singh Vs Gurdit Singh and Others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0075
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Oct 1987
Som Parkash Mehta and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 384 : (1988) 1 RCR(Criminal) 160
High Courts16 Oct 1987Dismissed
The Municipal Committee (Now Municipal Corporation) Jalandhar Vs Mohan Singh and another
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0022
Punjab Municipal Act, 1911 — Section 173
High Courts16 Oct 1987Dismissed
Lekh Ram Vs Jhandu
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0013
High Courts15 Oct 1987Allowed
Rameshwar Nath Vs Rannit Singh and others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0068
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts14 Oct 1987
Rishi Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 615 : (1988) 1 RCR(Criminal) 115
High Courts13 Oct 1987
Mehtab Singh Vs Tilak Raj Arora and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 12 : (1988) 1 RCR(Rent) 159
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1(4), Order 9 Rule 9, 11East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts13 Oct 1987Dismissed
Hakam Singh and Others Vs Nachaattar Singh and Another
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Section 144