High Courts08 Oct 1987
Raj Dulari Vs Superintending Engineer, P.S.E.B. and Another
Punjab And Haryana At Chandigarh · (1988) 2 ACC 32 : (1989) ACJ 129 : (1989) 2 LLJ 132
Employees Compensation Act, 1923 — Section 3, 4A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,894 of 4,611
High Courts08 Oct 1987Dismissed
Beg Raj and Another Vs Chetan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0014
High Courts08 Oct 1987
Smt. Shakuntla Vs Rajbir
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0011
Hindu Marriage Act, 1955 — Section 13
High Courts08 Oct 1987
Mrs. Kiran Jyoti Vs Shri Kulbushan Kumar Rishi
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0010
Hindu Marriage Act, 1955 — Section 13
High Courts08 Oct 1987Dismissed
Arjan Singh Vs Kanhiya Lal
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 156 : (1988) 1 RCR(Rent) 337
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Oct 1987
Pardeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 587 : (2004) 3 CCR 571 : (2004) 2 RCR(Criminal) 146 : (1988) 1 RCR(Criminal) 409
High Courts06 Oct 1987
New India Assurance Co. Ltd. Vs Kishan Dei and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 122
Limitation Act, 1963 — Section 5
High Courts06 Oct 1987
Mange Ram and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 410
High Courts06 Oct 1987
Partap Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 643 : (1988) 1 RCR(Criminal) 153
High Courts05 Oct 1987Dismissed
The Hosiery Industry Federation, (Regd.) Ludhiana Vs Shri Ram Maini
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0074
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts05 Oct 1987Allowed
Kundan Lal Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0072
Court Fees Act, 1870 — Section 7(ix)
High Courts05 Oct 1987
Smt. Shanta Devi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1988) 68 CTR 52 : (1988) 93 PLR 585
Income Tax Act, 1961 — Section 68, 69
High Courts05 Oct 1987Allowed
Bhagat Ram Vs Baij Nath
Punjab And Haryana At Chandigarh · (1988) CivCC 71 : (1988) 1 RCR(Rent) 365
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(3), 15(3), 3
High Courts05 Oct 1987
Gurpartap Singh Vs Narinder Pal Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 172 : (1988) 1 RCR(Criminal) 669
High Courts05 Oct 1987
Devinder Kaur Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 174 : (1988) 1 ILR (P&H) 7 : (1988) PLJ 324 : (1989) 1 RRR 232 : (1988) 1 RRR 544
High Courts05 Oct 1987
Jagjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 68
High Courts05 Oct 1987Allowed
Shankar Singh and Others Vs The Union of India
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0018
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7(1)
High Courts05 Oct 1987Dismissed
Kuldip Singh Sahni Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 525 : (1988) 1 RCR(Criminal) 74
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Oct 1987Allowed
Bhagat Ram Vs Brij Nath
Punjab And Haryana At Chandigarh · (1987) 10 P&H CK 0006
East Punjab Urban Rent Restriction Act, 1949 — Section 15(3)
High Courts01 Oct 1987
Bhagwan Kaur and Another Vs Chetan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 198
Specific Relief Act, 1963 — Section 39