High Courts01 Oct 1987
Raj Paul Oswal Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1988) 67 CTR 60
Constitution of India, 1950 — Article 14Wealth Tax Act, 1957 — Section 16A, 16A(1)Wealth Tax Rules, 1957 — Rule 3B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,895 of 4,611
High Courts01 Oct 1987
Brahanand Vs The Oriental Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (1988) 1 ACC 237
High Courts30 Sept 1987
Dhoom Singh and anr. Vs Ram Kumar and anr.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 358 : (1988) 1 ILR (P&H) 341 : (1988) PLJ 72 : (1988) 1 RRR 333
High Courts29 Sept 1987
Balkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 511
High Courts29 Sept 1987
Narinder Singh Bhullar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 450
High Courts29 Sept 1987
Sukhwinder Kaur Vs Harnek Singh
Punjab And Haryana At Chandigarh · AIR 1988 P&H 208
Hindu Marriage Act, 1955 — Section 13, 24
High Courts29 Sept 1987Dismissed
Harsharan Singh and Others Vs Murti Shri Banke Behari Ji and Another
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 263
East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts28 Sept 1987Allowed
Rajinder Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 432
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts28 Sept 1987
Lovely daughter of Sikander Bhasin and ors. Vs Santosh Kumari
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 397
High Courts28 Sept 1987
Gurdeep Singh Vs Tehal Singh
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 182 : (1987) 2 RCR(Criminal) 443
High Courts28 Sept 1987
Dial Singh Vs Inspector General of Prisons and Others
Punjab And Haryana At Chandigarh · (1988) CriLJ 661
Lunacy Act, 1912 — Section 3(5)
High Courts28 Sept 1987
Ninder Singh Vs The Gram Panchayat, Village Bhuller and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0007
High Courts25 Sept 1987Allowed
Shri Dev Raj Vs Harcharan Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 576
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Sept 1987
Arjan Singh and Others Vs Mitter Paul Khanna and Company and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 514 : (1989) ACJ 487
High Courts25 Sept 1987
Pritam Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 195
High Courts25 Sept 1987
Sunil Kohli Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 395 : (1988) PLJ 154 : (1988) 1 RRR 547
High Courts25 Sept 1987
Bhola Parshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 536 : (1988) 1 RCR(Criminal) 129
High Courts25 Sept 1987
Jaggar Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0041
High Courts25 Sept 1987
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 510
High Courts25 Sept 1987Dismissed
Dharam Chand Thappar Vs Vijay Kumar Jain
Punjab And Haryana At Chandigarh · (1990) 1 DMC 600
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482