High Courts21 Sept 1987Dismissed
Amar Chand Vs Sardar Arjan Singh
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0014
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,897 of 4,611
High Courts18 Sept 1987
Om Parkash Bhatia and Another Vs Jagir Singh and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 59 : (1989) ACJ 68
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Sept 1987Dismissed
Hawa Singh Vs Santosh Alias Guddo
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0094
Hindu Marriage Act, 1955 — Section 13
High Courts17 Sept 1987
Baldev Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 251
Administration of Evacuee Property Act, 1950 — Section 11, 46, 7A, 8(2), 9(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19(2)
High Courts17 Sept 1987
Rajinder Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 533 : (1988) 1 RCR(Criminal) 239
High Courts17 Sept 1987Dismissed
Daljit Kaur Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0015
Hindu Marriage Act, 1955 — Section 9
High Courts17 Sept 1987
Smart Advertising Co. (P.) Ltd. (In Liquidation) Vs Ramesh K. Nanchahal and Another
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 92
Companies Act, 1956 — Section 543
High Courts17 Sept 1987Allowed
Inder Singh and Another Vs Raghbir Chand and Another
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 140
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts16 Sept 1987Dismissed
Bakhshish Singh Vs Ram Nath Verma (died)
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 139
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts16 Sept 1987Allowed
Surinder Kaur Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0071
Hindu Marriage Act, 1955 — Section 13
High Courts16 Sept 1987Dismissed
Kartar Singh Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 65
East Punjab Urban Rent Restriction Act, 1949 — Section 15(3)
High Courts16 Sept 1987
Punjab Wakf Board, Ambala Cantt Vs Natha Singh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 45 : (1988) PLJ 10 : (1988) 1 RRR 122
High Courts16 Sept 1987
Sansar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 700
High Courts16 Sept 1987
Suchnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 396
High Courts15 Sept 1987
Charanjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 29
High Courts15 Sept 1987Dismissed
Gurdip Kaur Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Sept 1987Allowed
Gela Ram Vs Satpal Sharma
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 657
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(3)
High Courts14 Sept 1987
P.R. Valayu Dhan and Others Vs R.P. Khosla
Punjab And Haryana At Chandigarh · (1988) 2 ACC 329 : (1989) ACJ 658
High Courts14 Sept 1987Allowed
Ajit Jain Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0074
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Sept 1987
Har Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 174 : (1988) 1 RCR(Criminal) 149