High Courts14 Sept 1987
Joginder Singh alias Dili Dass and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0042
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,898 of 4,611
High Courts11 Sept 1987
Kartar Singh Vs Udham Singh Shani and Another
Punjab And Haryana At Chandigarh · (1988) ACJ 498
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7AMotor Vehicles Act, 1939 — Section 92A
High Courts11 Sept 1987Dismissed
Malerkotla Auto Udyog Vs Dy. Chief Controller of Imports and Exports
Punjab And Haryana At Chandigarh · (1988) 15 ECC 192 : (1988) 36 ELT 432 : (1988) 1 RCR(Criminal) 40
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482, 561AImports and Exports (Control) Act, 1947 — Section 6Penal Code, 1860 (IPC) — Section 120B
High Courts11 Sept 1987
New Krishi Sewak Co. Vs Partap Singh Thakraon and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 221 : (1988) 1 RCR(Rent) 221
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1, 1(1)Transfer of Property Act, 1882 — Section 106
High Courts10 Sept 1987
Frontier Eggs Store Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1988) 172 ITR 352
Income Tax Act, 1961 — Section 187
High Courts10 Sept 1987Allowed
Subhash Chander Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 26
Essential Commodities Act, 1955 — Section 7
High Courts10 Sept 1987
Ajit Masih and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 256
High Courts10 Sept 1987Allowed
Raj Kumar Vs Girdharilal
Punjab And Haryana At Chandigarh · AIR 1989 P&H 45 : (1988) 1 CivCC 164 : (1988) CivCC 164
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 35, 35A
High Courts10 Sept 1987
Subhash Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 6
High Courts09 Sept 1987Allowed
Bimla Devi Aggarwal Vs Ganda Singh and others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0102
High Courts09 Sept 1987
Balkar Singh @ Kari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 4 : (1987) 2 RCR(Criminal) 504 : (1988) 1 RCR(Criminal) 671
High Courts09 Sept 1987
Balbir Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 658
High Courts09 Sept 1987
Dalip Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 318
High Courts09 Sept 1987
Lila Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 28
High Courts09 Sept 1987
Kiran Dev Vs Chet Kaur
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 19
High Courts09 Sept 1987Allowed
Darshan Singh Vs Smt. Swaran Kaur
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0013
Hindu Marriage Act, 1955 — Section 13
High Courts08 Sept 1987Dismissed
Dr. Suraj Parkash Vs Mohinder Pal Sharma
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0095
Hindu Marriage Act, 1955 — Section 27
High Courts08 Sept 1987
Sulinder Singh Vs Didar Singh and Another
Punjab And Haryana At Chandigarh · (1988) 1 ACC 64 : (1988) ACJ 369
High Courts08 Sept 1987Dismissed
The State of Punjab Vs Surja Ram and others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0089
Land Acquisition Act, 1894 — Section 4
High Courts08 Sept 1987Dismissed
Smt. Chand Bai and Other Vs Pahlad Rai and Another
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0081