High Courts01 Sept 1987Dismissed
Shri Sahib Dayal Vs Food Corporation of India, Gurdev Nagar, Ludhiana and Others
Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,900 of 4,611
High Courts31 Aug 1987Dismissed
Lieut. Col. Om Adhar Vs Shri Bhushan Kumar and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 508
High Courts31 Aug 1987
Mahipal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 679 : (1987) 2 RCR(Criminal) 634
High Courts31 Aug 1987
Gurbax Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 186 : (1987) PLJ 609 : (1987) 2 PLR 494 : (1988) 1 RRR 54
High Courts31 Aug 1987
Tejinder Singh Gujral Vs Inderjit Singh and Another
Punjab And Haryana At Chandigarh · (1988) 1 ACC 115 : (1988) ACJ 407 : AIR 1988 P&H 164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Motor Vehicles Act, 1939 — Section 110A
High Courts31 Aug 1987Allowed
Ashok Kumar and Others Vs Chhabil Dass
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 659
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts31 Aug 1987
Narain Singh Vs Davinder Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 452
High Courts28 Aug 1987
Dial Singh Vs Inspector General of Prisons, Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) CrLJ 661 : (1988) 1 RCR(Criminal) 170
High Courts28 Aug 1987
Malkiat Kaur Vs Bant Singh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 101 : (1987) PLJ 539 : (1989) 1 RRR 236
High Courts28 Aug 1987Dismissed
Tarsem Lal Vs Surindera Rani
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0011
Hindu Marriage Act, 1955 — Section 9
High Courts27 Aug 1987
Bachitar Singh and Others Vs Jaswinder Singh and Others
Punjab And Haryana At Chandigarh · (1988) 1 ACC 215
High Courts27 Aug 1987
Seema Chawla and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 460 : (1988) ACJ 281
High Courts26 Aug 1987Dismissed
General Manager, Punjab Roadways Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 469
Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15, 7, 7(2)Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 4
High Courts26 Aug 1987Dismissed
The General Manager, Punjab Roadways, Jalandhar Depot No. 2 Vs Balbir Singh, A.C. Conductor No. 8, Punjab Roadways, Jalandhar Depot No. 2
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0095
Constitution of India, 1950 — Article 227
High Courts26 Aug 1987
Baljinder Kaur Vs Gurdas Ram
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 22 : (1988) 1 ILR (P&H) 10 : (1987) PLJ 524 : (1988) 1 PLR 31 : (1988) 1 RRR 361 : (1988) 1 RRR 72
High Courts26 Aug 1987
Gurdev Singh-detenu Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 276
High Courts26 Aug 1987Allowed
Rajinder Kaur Vs Gurdas Ram and another
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0023
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)(4)
High Courts25 Aug 1987
Ajmer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1192 : (1987) 2 RCR(Criminal) 376
High Courts24 Aug 1987
Sudama and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 697
High Courts24 Aug 1987
Darbari Lal and ors. Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 547 : (1987) RRR 484