High Courts24 Aug 1987
Jeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 431
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,901 of 4,611
High Courts24 Aug 1987
Arvind Kumar Bhalla Vs Gurbachan Singh, Inspector, Incharge CIA Staff, and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 7
High Courts24 Aug 1987Allowed
Satinder Singh and Another Vs Maruti Limited (In Liquidation) and Others
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 789
Companies Act, 1956 — Section 446, 468
High Courts24 Aug 1987Allowed
Dr. Jagjit Singh Mehta Vs Dev Brat Sharma
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 308
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts21 Aug 1987
Suraj Mal and others Vs Devi Singh alias Deepa and others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 88 : (1987) PLJ 588 : (1988) 1 RRR 258
High Courts21 Aug 1987
Pawan Kumar Vs Chanchal Kumari
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1083 : (1987) CCC 310 : (1987) CivCC 310 : (1987) 2 RCR(Criminal) 454
High Courts21 Aug 1987
Chand Singh Vs Harnam Kaur alias Middo and State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1191 : (1987) 2 RCR(Criminal) 448
High Courts20 Aug 1987Allowed
Punjab State Cooperative Supply and Marketing Federation Ltd. (Markfed) Vs Malkiat Singh and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 553
Motor Vehicles Act, 1939 — Section 110, 2(18), 95, 95(1)
High Courts20 Aug 1987Dismissed
Krishan Lal Vs Smt. Kamlesh Rani
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0100
Hindu Marriage Act, 1955 — Section 25
High Courts20 Aug 1987
Duni Chand and others Vs Nagina Singh
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 88 : (1988) 1 ILR (P&H) 66 : (1987) PLJ 598 : (1988) 1 RRR 198
High Courts20 Aug 1987
N.K.Sharma and ors. Vs S.P.E./C.B.I.Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 110
High Courts20 Aug 1987
Malkiat Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 561 : (1987) RRR 546
High Courts19 Aug 1987Dismissed
Durgesh Aggarwal and Another Vs Duni Chand and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 267
High Courts19 Aug 1987
Maninder Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 1 ACC 141 : (1988) ACJ 348
High Courts19 Aug 1987Allowed
R.P. Jagga Vs Sadhu Ram and Co.
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0085
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3
High Courts19 Aug 1987
Parveen Khanna and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 704
High Courts19 Aug 1987
Shiv Charan Lal Aggarwal and ors. Vs Haryana Urban Development Authority, Chandigarh and anr..
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 87 : (1988) 1 ILR (P&H) 124 : (1987) PLJ 601 : (1988) 1 RRR 347
High Courts19 Aug 1987
Puran Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0051
High Courts19 Aug 1987Allowed
Buta Ram Vs Balwant Singh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 17 : (1988) CivCC 132 : (1988) 1 CivCC 132 : (1987) 2 RCR(Rent) 460
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts19 Aug 1987Allowed
Bhawat Singh Vs Sarbjit Singh
Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0027
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)