COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,902 of 4,611

High Courts19 Aug 1987Dismissed

Des Raj Ex Municipal Commissioner, Bhargo Camp, Jullundur City Vs Punjab Government Though The Secretary To Government, Punjab Rehabilitation Department, Chandigarh and Others

Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0021

Civil Procedure Code, 1908 (CPC) — Section 91

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High Courts19 Aug 1987

Veena Saluja Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · AIR 1988 P&H 206

Constitution of India, 1950 — Article 226, 227

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High Courts18 Aug 1987

Faqir Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1988) CriLJ 474 : (1988) 1 RCR(Criminal) 558

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3

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High Courts18 Aug 1987

Khem Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1195 : (1987) 2 RCR(Criminal) 446

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High Courts18 Aug 1987

State of Punjab Vs Bohar Singh

Punjab And Haryana At Chandigarh · (1988) 1 AICLR 5 : (1988) 1 RCR(Criminal) 154

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High Courts18 Aug 1987

Darshan Singh Vs Maninder Kaur

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1084 : (1987) 2 RCR(Criminal) 405

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High Courts18 Aug 1987Allowed

M/s Brij Lal Ram Richhpal, Rewari, Thorugh Its Partner Rajinder Parshad, Gur Bazar, Rewari Vs The Chief Administrator, The Haryana Agricultural Marketing Board, Panchkula and Another

Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0018

Agricultural Produce Markets General Rules, 1982 — Rule 31(13)

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High Courts18 Aug 1987Allowed

Kapil Dev Gupta Vs Ram Kishan

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 473

East Punjab Urban Rent Restriction Act, 1949 — Section 13A

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High Courts18 Aug 1987

Surjit Singh Sood, Advocate Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 314

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High Courts17 Aug 1987Allowed

Kala Alias Ashok Kumar and another Vs Dharam Pal and another

Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0111

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High Courts17 Aug 1987Dismissed

Smt. Surasti Devi and Another Vs Smt. Shanti Devi and Others

Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0108

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High Courts17 Aug 1987Allowed

Kala alias Ashok Kumar and Another Vs Dharampal and Another

Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0102

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High Courts17 Aug 1987Dismissed

Sadhi and Another Vs Atma Singh and Others

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 555

Evidence Act, 1872 — Section 76, 78(6), 86Independence Act, 1947 — Section 9

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High Courts17 Aug 1987

Umed Singh Vs Rajpati and anr.

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 432

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High Courts17 Aug 1987

Harbans Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 408

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High Courts17 Aug 1987

Sadhi and another Vs Atma Singh and others

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 555 : (1987) 2 RCR(Rent) 400

Evidence Act, 1872 — Section 78(6)

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High Courts17 Aug 1987Dismissed

Smt. Surasti Devi and another Vs Smt. Shanti Devi and others

Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0012

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High Courts14 Aug 1987Dismissed

Mohan Lal Vs Jai Bhagwan

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 636

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)

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High Courts14 Aug 1987

Punjab Wakf Board Vs Kishan Chand

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 350 : (1988) PLJ 102 : (1988) 1 PLR 702 : (1988) 1 RRR 518

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High Courts14 Aug 1987Dismissed

Pujnab Wakf Board Vs Kishan Chand

Punjab And Haryana At Chandigarh · (1987) 08 P&H CK 0017

Waqf Act, 1954 — Section 22

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