COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,899 of 4,611

High Courts08 Sept 1987

Anita Rani and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1988) ACJ 439 : AIR 1988 P&H 141

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5Fatal Accidents Act, 1855 — Section 1A, 2, 3

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High Courts08 Sept 1987

1. SMT. SUDARSH AHLUWALIA AND OTHERS. 2. SMT. ANJIV AHLUWALIA AND OTHERS Vs Z. S. KLAR, Income Tax OFFICER.

Punjab And Haryana At Chandigarh · (1988) 169 ITR 610

Income Tax Act, 1961 — Section 276C

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High Courts08 Sept 1987

Smt. Sudarsh Ahluwalia and Others and Smt. Anjiv Ahluwalia and Others Vs Z.S. Klar, Income Tax Officer

Punjab And Haryana At Chandigarh · (1987) 169 ITR 610

Income Tax Act, 1961 — Section 276C, 278B

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High Courts08 Sept 1987Allowed

Balram Singh Vs Smt. Sukhwant Kaur

Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0019

Penal Code, 1860 (IPC) — Section 494

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High Courts08 Sept 1987

Puran Devi Vs Z.S. Klar, Income Tax Officer

Punjab And Haryana At Chandigarh · (1988) 169 ITR 608 : (1987) 2 RCR(Criminal) 447

Income Tax Act, 1961 — Section 276C, 278B

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High Courts07 Sept 1987Allowed

Gurkirpal Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0106

Land Acquisition Act, 1894 — Section 4

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High Courts07 Sept 1987Allowed

Chanchal Singh Vs Rattan Kaur (deceased) through L.R's Charan Singh and Others

Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0083

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts07 Sept 1987

Mawa Singh and ors. Vs Darbara Singh and ors.

Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1177 : (1987) 2 RCR(Criminal) 364

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High Courts07 Sept 1987

Banarsi Dass Sharma Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 584

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High Courts07 Sept 1987

Jarnail Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 48

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High Courts07 Sept 1987

Gopal Singh Vs Jamiatpura Dheru Co-operative Joint Farming Society Ltd.

Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 300 : (1988) PLJ 23 : (1988) 1 RRR 533

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High Courts07 Sept 1987Allowed

Chanchal Singh Vs Rattan Kaur (Deceased) Through Her Legal Heirs Charan Singh and Others

Punjab And Haryana At Chandigarh · (1987) 09 P&H CK 0008

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts03 Sept 1987

Lajpat Rai Vs Karnail Singh and Others

Punjab And Haryana At Chandigarh · (1988) 1 ACC 37

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High Courts03 Sept 1987

Kanji Vs Chohal Singh and Another

Punjab And Haryana At Chandigarh · (1988) 2 ACC 386 : (1988) 93 PLR 147

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High Courts01 Sept 1987Allowed

Raja Ram and others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 429

Penal Code, 1860 (IPC) — Section 34

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High Courts01 Sept 1987

Harinder Kaur Chandok Vs The Punjab School Education Board

Punjab And Haryana At Chandigarh · AIR 1988 P&H 244

Constitution of India, 1950 — Article 226

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High Courts01 Sept 1987Allowed

Mala Chawla Vs Guru Nanak Dev University, Amritsar

Punjab And Haryana At Chandigarh · AIR 1989 P&H 40

Constitution of India, 1950 — Article 14, 16

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High Courts01 Sept 1987

Balraj Singh Vs Mahan Singh

Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 633 : (1987) PLJ 51 : (1987) RRR 27

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High Courts01 Sept 1987

Haryana Financial Corporation Vs Haryana Gorva Steel Re-rolling Mills and Others

Punjab And Haryana At Chandigarh · AIR 1988 P&H 162

State Financial Corporations Act, 1951 — Section 31(1), 32(8)

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High Courts01 Sept 1987

Sis Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 280

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