High Courts18 Nov 1987
Nirbhai Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 356
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,889 of 4,611
High Courts18 Nov 1987Allowed
The State of Haryana and another Vs Nek Pal and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0023
High Courts18 Nov 1987Dismissed
Shri Moti Ram, Dhobi Vs Lajpat Rai and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 605
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts18 Nov 1987Dismissed
Ghukar Singh and Another Vs Bhagwan Singh and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 60
Penal Code, 1860 (IPC) — Section 34
High Courts18 Nov 1987
Harbhajan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 348
High Courts17 Nov 1987Dismissed
Bal Krishan Alias Bal Kishan Vs Amar Lal
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0090
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts17 Nov 1987Dismissed
Surjit Kaur Vs Gurmeet Singh
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Nov 1987
Udho Ram and another Vs Kishan Chand
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 172 : (1988) PLJ 44 : (1988) 1 RRR 132
High Courts17 Nov 1987Allowed
Smt. Suresh Devi Vs Babu Ram
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0031
Hindu Marriage Act, 1955 — Section 12
High Courts17 Nov 1987
Malkiat Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 206
High Courts16 Nov 1987Allowed
Zile Singh and others Vs Umar Singh and others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0084
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Nov 1987
Court on its own Motion Vs Satbir and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 246
High Courts16 Nov 1987
State of Punjab Vs Sona Gir and another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 125 : (1988) PLJ 196 : (1988) 1 RRR 264
High Courts16 Nov 1987
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 168 : (1988) 1 RCR(Criminal) 114
High Courts16 Nov 1987Allowed
Smt. Kailash Kumari and Others Vs Bhola and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 1034 : (1988) 93 PLR 116
Motor Vehicles Act, 1939 — Section 92A
High Courts16 Nov 1987Dismissed
Dalip Singh Vs Kali Ram
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0029
High Courts16 Nov 1987
Madanjit Singh Vs Shrimati Nasib Kaur
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 240
High Courts16 Nov 1987
Parvinder Singh Dakha Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 274
High Courts16 Nov 1987
Harcharan Singh Bhatia Vs Income Tax Officer, A-Ward and Another
Punjab And Haryana At Chandigarh · (1989) 175 ITR 513 : (1988) 1 RCR(Criminal) 310
Income Tax Act, 1961 — Section 277
High Courts13 Nov 1987
Om Parkash Hider Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 164 : (1988) 1 RCR(Criminal) 662