High Courts09 Dec 1987
Raghbir Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0020
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,886 of 4,611
High Courts09 Dec 1987Dismissed
Jiwan Dass and Another Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0016
Hindu Succession Act, 1956 — Section 14(1)
High Courts09 Dec 1987
Dilawar Singh and anr. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 620 : (1988) 1 CurLJ 300 : (1988) 1 RCR(Criminal) 221
High Courts08 Dec 1987Dismissed
Mohd. Rashid Vs Mohd. Hanif and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0048
High Courts08 Dec 1987Allowed
Balwant Singh Vs Chief Secretary to Government, Punjab, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 25 : (1989) 2 RCR(Rent) 610 : (1990) 1 RCR(Rent) 384
Constitution of India, 1950 — Article 14Punjab Government Houses (General Pool) Allotment Rules, 1963 — Rule 18
High Courts08 Dec 1987Dismissed
Sunil Kumar Vs Smt. Jyoti alias Meena
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0014
Evidence Act, 1872 — Section 64Hindu Marriage Act, 1955 — Section 12(1), 13(1)
High Courts07 Dec 1987Dismissed
Chet Singh and others Vs Municipal Committee, Kharar and others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0055
Punjab Municipal Act, 1911 — Section 49
High Courts07 Dec 1987
State of Punjab Vs Nirmal Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 178 : (1988) PLJ 157 : (1988) 1 RRR 559
High Courts07 Dec 1987
Ranjit Singh alias Nidharak Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 499 : (1988) 1 RCR(Criminal) 381
High Courts04 Dec 1987
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 539 : (1988) 2 RCR(Criminal) 647 : (1988) 1 RCR(Criminal) 243
High Courts04 Dec 1987Dismissed
Market Committee, Jhabal, Amritsar Vs Manjit Singh and another
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0013
Punjab Agricultural Produce Markets Act, 1961 — Section 42
High Courts04 Dec 1987Dismissed
Deep Chand Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0011
Haryana Municipal Election Rules, 1978 — Rule 58
High Courts03 Dec 1987
Kultar Singh and ors. Vs Nimbo and Ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 171 : (1988) PLJ 493 : (1988) 2 RRR 539
High Courts03 Dec 1987
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 342
High Courts03 Dec 1987
Gurbachan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 266
High Courts03 Dec 1987
Sohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 252
High Courts03 Dec 1987
Karnail Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 269
High Courts03 Dec 1987
Kapur Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 278
High Courts01 Dec 1987
Rattan Amol Singh and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 317 : (1988) 1 CurLJ 123 : (1988) 2 RCR(Criminal) 600 : (1988) 1 RCR(Criminal) 144
High Courts01 Dec 1987
Kulwant Singh alias Chhinda alias Paramjit Singh Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 722 : (1988) 1 RCR(Criminal) 214