High Courts05 Jan 1988
Gurbax Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1989) CriLJ 1046 : (1988) 93 PLR 563
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,884 of 4,611
High Courts05 Jan 1988Dismissed
Sucha Singh and Sarwan Singh and Others Vs Charan Singh and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0088
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Jan 1988
Balraj (Balraj Singh) Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 418
High Courts05 Jan 1988Dismissed
Sucha Singh and Another Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Jan 1988
Satnam Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 820 : (1988) 1 CurLJ 214 : (1988) 1 RCR(Criminal) 430 : (1988) 1 RCR(Criminal) 426
High Courts04 Jan 1988Dismissed
Mohinder Kaur Vs Surinder Jit Kaur
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0092
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts04 Jan 1988
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 606
High Courts04 Jan 1988Allowed
United Church of Northern India Vs Darshan Singh and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts04 Jan 1988Dismissed
United Church of Northern India, Ludhiana Vs Darshan Singh Anand and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts04 Jan 1988
Inder Sain Jain Vs M/s Satish Metal Indusries
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0004
Provincial Insolvency Act, 1920 — Section 10
High Courts18 Dec 1987Dismissed
Labhu Ram Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0058
High Courts18 Dec 1987
Nishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 508 : (1988) 1 RCR(Criminal) 386
High Courts18 Dec 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 249
High Courts18 Dec 1987
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 255
High Courts18 Dec 1987Allowed
Smt. Daljit Kaur and Others Vs Shri Bishan Singh and Another
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts17 Dec 1987Allowed
Gian Kaur and Others Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts16 Dec 1987
Weston Electronics Ltd. Vs Chand Radio and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0051
High Courts16 Dec 1987Allowed
Gurmej Kaur and Another Vs Teja Singh and Another
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0050
High Courts16 Dec 1987
Weston Electronics Limited Vs M/s Chand Radio and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0044
High Courts16 Dec 1987Allowed
Prestolite of India Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 70 STC 198
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 11