High Courts15 Dec 1987Dismissed
Shmt. Shakuntla Sondhi Vs Sh. Narinder Kumar Sharma and Others
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 579
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,885 of 4,611
High Courts15 Dec 1987Allowed
Dharam Pal Jain Vs M/s Vijay Kumar Manohar Lal and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0043
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Dec 1987
Maya Devi and others Vs Om Parkash (deceased) and others
Punjab And Haryana At Chandigarh · (1988) PLJ 242 : (1988) 2 RRR 324
High Courts14 Dec 1987Dismissed
Ranjit Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0056
Stamp Act, 1899 — Section 2(5)
High Courts12 Dec 1987
Bilas Chand Jain Vs The State Bank of India and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0059
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts12 Dec 1987Allowed
Amrik Singh (Deceased) Represented by his Legal Heirs Darshan Singh and others Vs Sohan Singh (Deceased) Represnted by his Legal Heirs Gurdev Kaur and others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0053
Contract Act, 1872 — Section 207
High Courts11 Dec 1987
Rattan Amol Singh and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 317 : (1988) 1 CurLJ 123
High Courts11 Dec 1987
Mohan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 639 : (1988) 1 CurLJ 287
High Courts11 Dec 1987
Sada Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 271
High Courts11 Dec 1987
Kalu Ram and ors. Vs Harish Kumar and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 414
High Courts10 Dec 1987Allowed
Dharam Pal Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0047
Haryana Co-operative Societies Act, 1984 — Section 34
High Courts10 Dec 1987
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 507 : (1988) 2 RCR(Criminal) 582
High Courts10 Dec 1987
Lachhmi Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 613 : (1988) 1 CurLJ 295 : (1988) 1 RCR(Criminal) 220
High Courts10 Dec 1987
Manil Kumar Midha Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 646 : (1988) 1 RCR(Criminal) 209
High Courts10 Dec 1987
Subhash Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 421
High Courts10 Dec 1987
Bikramjit Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 203
High Courts09 Dec 1987Allowed
Bhanwar Lal and Others Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0054
Motor Vehicles Act, 1939 — Section 110D
High Courts09 Dec 1987Dismissed
Bakhtawar Singh and Another Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0049
High Courts09 Dec 1987Allowed
State of Punjab and Another Vs Manorma Aggarwal
Punjab And Haryana At Chandigarh · (1989) ACJ 366
High Courts09 Dec 1987
Darya Singh Vs Jita (deceased) through his L.Rs.anr.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 229 : (1988) PLJ 262 : (1988) 2 RRR 76