High Courts08 Jan 1988
Narpinder Singh and others Vs Vishwa Mittar and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0103
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,883 of 4,611
High Courts08 Jan 1988
Gurdial Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 1443
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts08 Jan 1988
Narpinder Singh and Others Vs Vishwa Mittar and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0095
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Registration Act, 1908 — Section 57(5)
High Courts08 Jan 1988Dismissed
Lachhmi and others Vs Silka Ram and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0090
Evidence Act, 1872 — Section 50
High Courts08 Jan 1988
Balwinder and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0085
High Courts08 Jan 1988
State Vs Randhir Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 304
High Courts08 Jan 1988
Gurdial Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 932 : (1988) CrLJ 1443 : (1988) 1 CurLJ 263 : (1988) 1 RCR(Criminal) 481
High Courts08 Jan 1988
Parhlad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 704 : (1988) 1 CurLJ 382 : (1988) 1 RCR(Criminal) 369
High Courts08 Jan 1988
Surjit Kaur and ors. Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 674 : (1988) 1 CurLJ 377 : (1988) 1 RCR(Criminal) 351
High Courts08 Jan 1988
Hardeep Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 474
High Courts08 Jan 1988
Sarwan Ram Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 675 : (1988) 1 CurLJ 397 : (1988) 1 RCR(Criminal) 347
High Courts08 Jan 1988
Faqir Singh Nagra Vs Chief Commissioner, Chandigarh and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0012
High Courts07 Jan 1988
Baldev Tayal Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 313 : (1988) PLJ 246 : (1989) 1 RRR 216
High Courts07 Jan 1988
Jai Narain and Co. Vs Market Committee, Sonepat
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 208 : (1988) PLJ 187 : (1988) 1 RRR 597
High Courts07 Jan 1988
Darbara Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 579 : (1988) 1 RCR(Criminal) 359
High Courts07 Jan 1988
Gurmit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) CriLJ 1609
Criminal Procedure Code, 1973 (CrPC) — Section 167, 309, 437, 439Penal Code, 1860 (IPC) — Section 120B, 302, 34, 449
High Courts06 Jan 1988Allowed
Sukhbir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 463
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts06 Jan 1988
The Secretary Ministry of Communications Government of India Vs Amar Kaur and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 346 : (1989) ACJ 82 : (1988) 93 PLR 633
High Courts06 Jan 1988
Harvinder Singh @ Topu and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 270
High Courts05 Jan 1988Allowed
Bimla Sharma Vs Ravinder Kumar
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 659