High Courts19 Jan 1988
Harbhajan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 513
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,881 of 4,611
High Courts19 Jan 1988
Gurdip Singh Vs Tara Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 529
High Courts19 Jan 1988
Kartar Kaur (died) Rep. by L. Rs. Vs Sarup Singh
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 483 : (1988) PLJ 582 : (1989) 1 RRR 102
High Courts19 Jan 1988
Mohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 385
High Courts18 Jan 1988Allowed
Ram Singh Vs Smt. Omawati
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0115
Hindu Marriage Act, 1955 — Section 13
High Courts18 Jan 1988Allowed
Swatantar Kumar Vs Kamal Dev Bawa and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 250
High Courts18 Jan 1988Allowed
Om Parkash Arora, Proprietor M/s Parkash Studio, Barnala and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0093
Punjab Municipal Act, 1911 — Section 121
High Courts18 Jan 1988
Surinder Singh Vs State of Harayana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 877 : (1988) 2 RCR(Criminal) 26 : (1988) 1 RCR(Criminal) 377
High Courts18 Jan 1988
Phula Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 8
High Courts18 Jan 1988
K.L.Suri Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 379
High Courts18 Jan 1988
Jeet Ram Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 371
High Courts18 Jan 1988Allowed
Hindustan Vegetable Oils Corporation Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 93 PLR 330 : (1988) 70 STC 82
Amritsar Oil Works (Acquisition and Transfer of Undertakings) Act, 1982 — Section 14, 15, 16, 17, 2Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 18AA
High Courts15 Jan 1988Dismissed
The United India Insurance Company Ltd. Vs Subhash Chander Gupta and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0106
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Jan 1988
Akki Kaur and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 326
High Courts15 Jan 1988
Paramjit Singh alias Pammi Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 215 : (1988) 1 RCR(Criminal) 512
High Courts15 Jan 1988
Ranjodh Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 493
High Courts15 Jan 1988
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 921 : (1988) 1 RCR(Criminal) 490
High Courts15 Jan 1988Dismissed
Ajit Singh and others Vs Hardyal Singh (Deceased) Represented By His Legal Representatives and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2
High Courts15 Jan 1988Allowed
Bakshi Jaswant Singh Vs Smt. Pushpa Devi and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jan 1988Allowed
Mrs. Savita Ahuja Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0114