High Courts14 Jan 1988Dismissed
Smt Kako Vs Union Of India and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0111
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,882 of 4,611
High Courts14 Jan 1988
Surjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 581 : (1988) 2 ILR (P&H) 362 : (1988) 1 ILR (P&H) 367 : (1988) PLJ 276 : (1988) 1 RRR 369
High Courts14 Jan 1988
Raghbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 414 : (1988) 1 RCR(Criminal) 345
High Courts14 Jan 1988
Kirpal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0059
High Courts14 Jan 1988
Rameshwar and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 721 : (1988) 1 CurLJ 374 : (1988) 1 RCR(Criminal) 442
High Courts13 Jan 1988Allowed
Harbans Lal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0109
High Courts13 Jan 1988Allowed
Allahabad Bank, Jullundur Vs Shri O.P. Singla, Presiding Officer, Central Government, Industrial Tribunal, New Delhi and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0087
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Jan 1988
Balwinder Singh and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 673 : (1988) 1 CurLJ 341
High Courts13 Jan 1988
Balwinder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 673 : (1988) 1 CurLJ 341 : (1988) 2 RCR(Criminal) 69 : (1988) 2 RCR(Criminal) 170
High Courts13 Jan 1988
Mithu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 19
High Courts13 Jan 1988
Darshan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 817 : (1988) 1 RCR(Criminal) 472
High Courts13 Jan 1988Allowed
Harbans Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0020
Haryana Municipal Act, 1973 — Section 4(1)
High Courts13 Jan 1988
Brahm Dass, Patwari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 352
High Courts12 Jan 1988Dismissed
Ram Lakhan Singh Vs The Presiding Officer, Labour Court, Chandigarh and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0110
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts12 Jan 1988
Anand Sarup Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 332 : (1988) PLJ 366 : (1988) 1 RRR 448
High Courts11 Jan 1988
Jagdish Rai Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 470
High Courts11 Jan 1988
Mohinder Singh alias Titu Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 217 : (1988) 1 RCR(Criminal) 485
High Courts11 Jan 1988
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 491
High Courts11 Jan 1988Allowed
Shri Ishar Dass Vs Presiding Officer, Labour Court, Amritsar and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0018
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 1988Dismissed
Sheela Wanti and Others Vs The Tribunal, Improvement Trust, Sonepat and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0003
Punjab Town Improvement Act, 1922 — Section 36