High Courts20 Jan 1988Allowed
Shri S.R. Dass, Headmaster, Lawrence School, Sanawar (Shimla Hills) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0108
Haryana Urban Development Authority Act, 1977 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,880 of 4,611
High Courts20 Jan 1988Dismissed
Skylark Handloom Export Linkers Vs Lekh Raj Batra
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 252
High Courts20 Jan 1988Allowed
Chandan Singh Kang (Deceased) Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0105
High Courts20 Jan 1988
Dhanna Singh Vs Teja Singh
Punjab And Haryana At Chandigarh · (1988) CivCC 345
High Courts20 Jan 1988
Delhi Bitumen Sales Agency and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) CriLJ 722 : (1988) 93 PLR 387
Criminal Procedure Code, 1973 (CrPC) — Section 102, 438, 468, 469, 470Penal Code, 1860 (IPC) — Section 379, 411
High Courts20 Jan 1988
Indraj Vs Ami Lal and ors.
Punjab And Haryana At Chandigarh · (1988) 2 CurLJ 66 : (1988) 2 ILR (P&H) 157 : (1988) PLJ 268 : (1988) 1 RRR 342
High Courts20 Jan 1988
Surjit Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 783 : (1988) 1 RCR(Criminal) 564
High Courts20 Jan 1988
Wadhawa Singh Vs Assistant Registrar, Co-operative Societies, Mansa
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 493 : (1988) PLJ 603 : (1989) 1 RRR 71
High Courts20 Jan 1988
Satnam @ Satta and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 799 : (1988) 1 RCR(Criminal) 509
High Courts20 Jan 1988
Chattar Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 563
High Courts20 Jan 1988
Mrs. Neelam Verma Vs Thaper Institute of Engineering and Technology and Others
Punjab And Haryana At Chandigarh · (1989) 1 LLJ 103 : (1988) 93 PLR 500
Constitution of India, 1950 — Article 226, 227
High Courts20 Jan 1988
Gurmukh Singh Vs Kamla
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 336
High Courts20 Jan 1988Dismissed
Major Jagtar Singh Dhaliwal Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0002
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jan 1988
Ram Kaur Vs Ram Mehar
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0102
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jan 1988Dismissed
Prem Chand Vs Lal Chand and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0100
High Courts19 Jan 1988
Ram Sarup (deceased by LRs) Vs Lal Chand and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 64 : (1988) 1 RCR(Rent) 251
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts19 Jan 1988
Rajinder Parshad Vs Sohan Lal
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 212 : (1988) PLJ 363 : (1989) 1 RRR 203 : (1988) 2 RRR 590
High Courts19 Jan 1988
Bhajan Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 621
High Courts19 Jan 1988
Gurmanter Singh Vs State of Haryana through the Land Acquisition Collector
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0056
High Courts19 Jan 1988
Fatta and ors. Vs Financial Commissioner (Appeals) Punjab Chandigarh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 402 : (1988) PLJ 168 : (1988) 1 RRR 550