High Courts08 Feb 1988
Ujagar Singh alias Jagar Singh Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 208 : (1988) PLJ 275 : (1988) 2 RRR 88
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,878 of 4,611
High Courts05 Feb 1988
Faridabad Complex Administration Vs Vijay Kumar and ors.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 225 : (1988) PLJ 328 : (1988) 2 RRR 23
High Courts05 Feb 1988
Ramjan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 637
High Courts05 Feb 1988
Mukesh Kumar and ors. Vs M.L.Kejriwal
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 528
High Courts05 Feb 1988
Palwinder Singh alias Kaka Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 2 CurLJ 116 : (1988) 1 RCR(Criminal) 567
High Courts05 Feb 1988Allowed
Iqbal Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0011
Punjab Town Improvement Act, 1922 — Section 36
High Courts04 Feb 1988
Nar Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 265 : (1988) PLJ 237 : (1989) 1 RRR 282
High Courts04 Feb 1988
Nathu Ram and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 280 : (1988) PLJ 283 : (1988) 2 RRR 93
High Courts04 Feb 1988Dismissed
Ram Chander and another Vs Additional District Judge and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0012
High Courts04 Feb 1988
Maruti Ltd. (In Liquidation) and Another Vs Parry and Company Ltd.
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 335 : (1990) 97 PLR 470
Companies Act, 1956 — Section 446, 446, 446(2), 458ALimitation Act, 1908 — Article 137
High Courts04 Feb 1988
Jaspal Bajwa and Others Vs Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 1115
High Courts03 Feb 1988Allowed
Inderjit Singh and others Vs Smt. Sushma Rani
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 527
Penal Code, 1860 (IPC) — Section 109, 405
High Courts03 Feb 1988
Gurdev Singh Sarpanch Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 521
High Courts03 Feb 1988Dismissed
Amarjit Singh Gandhi Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0014
Punjab Agricultural Indebtedness (Relief) Act, 1975 — Section 4
High Courts03 Feb 1988Dismissed
Smt. Parveen Bala Alias Veena Vs Jagdish Rai
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 56
Hindu Marriage Act, 1955 — Section 9
High Courts01 Feb 1988Dismissed
Amar Singh and others Vs Amrit Lal
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 23
East Punjab Urban Rent Restriction Act, 1949 — Section 10
High Courts01 Feb 1988Allowed
Haryana State Electricity Board Vs J.S. Chotani
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0050
High Courts01 Feb 1988
Pavittar Singh Vs Bhupinder Kaur and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 1624 : (1988) 93 PLR 694 : (1988) 1 RCR(Criminal) 506
Criminal Procedure Code, 1973 (CrPC) — Section 117, 125, 138, 145, 147
High Courts01 Feb 1988
Partap Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 927 : (1988) 1 RCR(Criminal) 559
High Courts01 Feb 1988
Lakha Singh, Sub-Inspector Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 370