High Courts01 Feb 1988Dismissed
Sheotaj and Others Vs Pahlad (Deceased) Represented By His Legal Representatives and Others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0004
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,879 of 4,611
High Courts01 Feb 1988Dismissed
Food Corporation of India, Barah Khamba Road, New Delhi Vs M/s Rama Mills Shahbad Markanda, Tehsil Tanesar
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0002
Arbitration Act, 1940 — Section 34Partnership Act, 1932 — Section 19(2)(a)
High Courts28 Jan 1988
Ranjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 924 : (1988) 1 RCR(Criminal) 538
High Courts28 Jan 1988
Harbhej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 655
High Courts27 Jan 1988
Bhagwan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 46
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts27 Jan 1988
Kashmira Singh Vs Senior Superintendent of Police and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 787 : (1988) 1 RCR(Criminal) 676
High Courts27 Jan 1988
Jarnail Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 866 : (1988) 1 RCR(Criminal) 374
High Courts27 Jan 1988
Parminder Singh Vs Senior Superintendent of Police and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 879 : (1988) 1 RCR(Criminal) 518
High Courts27 Jan 1988
Sohan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 860 : (1988) 1 RCR(Criminal) 372
High Courts25 Jan 1988
Gopi Chand (died) through Legal Representatives Smt. Bhagwanti and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 409 : (1988) PLJ 397 : (1988) 1 RRR 438
High Courts25 Jan 1988
Dial Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 160
High Courts25 Jan 1988
Major Singh and anr. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0047
High Courts25 Jan 1988
Shiba Mal (deceased) now rep. by his L.Rs. & Ors. Vs Siri Ram and ors.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 671 : (1988) 2 ILR (P&H) 135 : (1988) PLJ 258 : (1988) 2 RRR 199
High Courts21 Jan 1988Allowed
M/s Murari Woollen Mills (P) Ltd. Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0094
High Courts21 Jan 1988
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 305
High Courts21 Jan 1988
Kamaljit Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 496 : (1988) 1 RCR(Criminal) 514
High Courts21 Jan 1988
Massa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 792 : (1988) 1 RCR(Criminal) 498
High Courts21 Jan 1988Allowed
Mrs. Kuldeep Sidhu Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 103 : (1988) 1 RCR(Criminal) 534
Civil Procedure Code, 1908 (CPC) — Section 13, 14Guardians and Wards Act, 1890 — Section 17Hindu Minority and Guardianship Act, 1956 — Section 13
High Courts21 Jan 1988
Sunder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 523
High Courts21 Jan 1988Dismissed
Ram Lakhan Singh Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1994) 3 LLJ 333
Industrial Disputes Act, 1947 — Section 25F