High Courts18 Feb 1988
Bishamber Dayal Vs Harish Chand and Others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,877 of 4,611
High Courts15 Feb 1988
Ram Singh Vs Union of India and Ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 461 : (1988) PLJ 321 : (1988) 1 RRR 413
High Courts12 Feb 1988
Ram Singh Vs Partap alias Pat Ram and ors.
Punjab And Haryana At Chandigarh · (1988) PLJ 479 : (1988) 2 RRR 483
High Courts12 Feb 1988
S. Jaggar Singh Vs Superintending Canal Officer Sirhind Canal Circle, Ludhiyana, and others
Punjab And Haryana At Chandigarh · (1988) 2 CurLJ 230 : (1988) 1 ILR (P&H) 289 : (1988) PLJ 235 : (1988) 2 PLR 115 : (1988) 2 RRR 296 : (1988) 1 RRR 411
High Courts11 Feb 1988Dismissed
Kewal Krishan and Others Vs Gurdev Chand
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0054
High Courts11 Feb 1988Dismissed
Jagjit Singh and Others Vs Punjab State Tubewell Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0053
Northern India Canal and Drainage Act, 1873 — Section 30A
High Courts11 Feb 1988
Bachan Singh Vs State of Punjab and Ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 262 : (1988) PLJ 265 : (1988) 2 RRR 80
High Courts11 Feb 1988
Rattan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 815 : (1988) 1 RCR(Criminal) 503
High Courts11 Feb 1988
Kaushal Pal Singh and Others Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 491 : (1989) ACJ 6 : (1988) 93 PLR 676
High Courts11 Feb 1988Dismissed
Kewal Krishan and others Vs Gurdev Chand (Deceased) Represented by his L. Rs. and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0015
High Courts11 Feb 1988Dismissed
Baj Singh and others Vs Smt. Gejo and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0013
High Courts10 Feb 1988Allowed
Karnail Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 42
Haryana State Legislative Assembly (Allowance and Pension of Members) Act, 1975 — Section 7A(1), 7B, 7CRepresentation of the People Act, 1951 — Section 80
High Courts10 Feb 1988
Karam Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1988) PLJ 495 : (1988) 2 RRR 541
High Courts10 Feb 1988Allowed
Umesh Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 130
Constitution of India, 1950 — Article 14
High Courts10 Feb 1988
VXL India Ltd. Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (1988) 173 ITR 124
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts09 Feb 1988Allowed
Gharsi Vs The Collector, Narnaul and Others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0051
Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 1988
Jasbir Kaur and ors. Vs Kamaljit Kaur
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 1020 : (1988) 1 RCR(Criminal) 532
High Courts09 Feb 1988
Daya Singh Dilbar Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 903 : (1988) 1 RCR(Criminal) 501
High Courts09 Feb 1988Dismissed
Indian Red Cross Society Vs Additional Labour Court and Others
Punjab And Haryana At Chandigarh · (1994) 3 LLJ 919
Industrial Disputes Act, 1947 — Section 2J
High Courts08 Feb 1988
Champa Rani Vs Raj Sukh Nandan
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 1